High Courts18 Jan 1985
Janki Nathubhai Chhara and Another Vs Sardarnagar Municipality, Sardar and Anrs.
Gujarat High Court · AIR 1986 Guj 49
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Gujarat High Court judgments, 1985
312 judgments · page 16 of 16
High Courts17 Jan 1985
Dinkarrai Anantrai Mankad Vs Income Tax Officer, Circle-II, Ward-I
Gujarat High Court · (1985) 155 ITR 406
Income Tax Act, 1961 — Section 147, 148
High Courts16 Jan 1985
M.S. Upadhyaya Vs Mistri Jayantilal Hargovinddas and Another
Gujarat High Court · (1985) 2 GLR 1108
Criminal Procedure Code, 1973 (CrPC) — Section 200, 468Gujarat Panchayats Act, 1961 — Section 192A, 192APenal Code, 1860 (IPC) — Section 406
High Courts16 Jan 1985
Ganeshbhai Karsanbhai Prajapathy Vs State Bank of India, Bhadra and Another
Gujarat High Court · (1985) 2 GLR 106 : (1986) 2 LLJ 101
Constitution of India, 1950 — Article 14, 16Ex-Servicemen (Re-employment in Central and Civil Services and Posts) Rules, 1979 — Rule 2(c)(ii)
High Courts16 Jan 1985
B.R. Acharya Vs State of Gujarat and Another
Gujarat High Court · (1985) 1 GLR 473 : (1986) 1 LLJ 8
Constitution of India, 1950 — Article 226
High Courts12 Jan 1985Allowed
Ahmed Yusuf Kachhi Vs Additional Secretary to Government of India and Others
Gujarat High Court · (1986) 9 ECR 86
Constitution of India, 1950 — Article 226, 226
High Courts04 Jan 1985
In Re: Aryodaya Spinning and Weaving Co. Ltd. In Re: Simka Engineering Co.
Gujarat High Court · (1986) 60 CompCas 897
Companies Act, 1956 — Section 227, 27, 3, 4, 4(1)
High Courts04 Jan 1985
Shantaben Vs State of Gujarat
Gujarat High Court · (1985) 1 GLR 560
Bombay Sales Tax Act, 1959 — Section 34Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 33Gujarat Sales Tax Act, 1969 — Section 18, 43, 73, 73
High Courts03 Jan 1985
State of Gujarat Vs Velo Alias Kasam Jusab
Gujarat High Court · (1986) 1 GLR 158
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts03 Jan 1985
Sumra Abu Haji Vs Himatsinhji Juvansinhji Jadeja
Gujarat High Court · (1985) 2 GLR 741
Limitation Act, 1908 — Section 23Limitation Act, 1963 — Section 27
High Courts02 Jan 1985
New Swadeshi Mills of Ahmedabad Ltd. Vs Dye-Chem Corporation
Gujarat High Court · (1986) 59 CompCas 183
Companies Act, 1956 — Section 433
High Courts01 Jan 1985
Kailashben Arvindkumar Joshi Vs Arvindbhai Ratilal Joshi and Another
Gujarat High Court · (1985) 2 GLR 761
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 126, 127, 127