High Courts06 Feb 1985
Anujkumar Ravjibhai Patel Vs State of Gujarat
Gujarat High Court · (1985) 2 GLR 973
COURT ARCHIVE
Gujarat High Court judgments, 1985
312 judgments · page 15 of 16
High Courts04 Feb 1985
Syed Khersha Sajanshah Mutvalli Vs The Bhuj Municipality and Another
Gujarat High Court · AIR 1986 Guj 1 : (1985) 1 GLR 437
Civil Procedure Code, 1908 (CPC) — Section 9, 92Waqf Act, 1954 — Section 3, 36, 37, 38, 55
High Courts04 Feb 1985
Gopaldas Bakubhal Rana Vs Lunavada Nagar Panchayat and Others
Gujarat High Court · (1985) 2 GLR 1047
Gujarat Gram and Nagar Panchayats (Procedure) Rules, 1963 — Rule 18, 18(1), 5Gujarat Panchayats Act, 1961 — Section 48, 48(1), 48(5), 48(5)(a), 48(5)(a)Gujarat Taluka and District Panchayats (Procedure) Rules, 1963 — Rule 5
High Courts31 Jan 1985
Shantilal Mohanlal and Another Vs Aher Bawanji Malde and Others
Gujarat High Court · AIR 1985 Guj 164 : (1985) 58 CompCas 717 : (1985) 1 GLR 465
Motor Vehicles Act, 1939 — Section 103A, 31, 94, 95(1), 95(5)
High Courts31 Jan 1985
Shanti Mohanlal and Another Vs Aher Bawanji Malde and Others
Gujarat High Court · (1985) 2 ACC 524
Motor Vehicles Act, 1939 — Section 103A, 96Motor Vehicles Act, 1988 — Section 103A, 94, 95, 96
High Courts30 Jan 1985
Lok Adhikar Sangh Vs State of Gujarat and Others
Gujarat High Court · (1986) 1 LLJ 326
Gujarat Unprotected Manual Workers (Regulation of Employment and Welfare) Act, 1979 — Section 27
High Courts29 Jan 1985
D.S. Vasavada, Textile Labour Association, Ahmedabad Vs Regional Provident Fund Commissioner, Gujarat State, Ahmedabad
Gujarat High Court · (1985) 51 FLR 308 : (1985) 1 GLR 499 : (1985) 1 LLJ 263
Industrial Disputes Act, 1947 — Section 25, 25FFA, 25FFF, 25FFF(1)
High Courts25 Jan 1985
Rashmikant Babubhai Patel and Another Vs Gujarat Electricity Board, Baroda and Another
Gujarat High Court · AIR 1986 Guj 12 : (1985) 2 GLR 1064
Constitution of India, 1950 — Article 226, 229
High Courts25 Jan 1985
Balubhai Muradbhai Sindha Vs State of Gujarat and Another
Gujarat High Court · (1985) 2 GLR 736
Constitution of India, 1950 — Article 14, 19(1)(d), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 428Customs Act, 1962 — Section 135, 135
High Courts25 Jan 1985
United India Fire and General Insurance Co. Ltd. Vs Bhagwanji Nathubhai and Others, Labhuben Naran and Others and Adodaria Shantaben Vallabh and Others
Gujarat High Court · (1987) ACJ 579 : (1987) 62 CompCas 675
Motor Vehicles Act, 1939 — Section 95(1)
High Courts24 Jan 1985
Abdul Kader Yakubbhai Shaikh Vs State of Gujarat and Others
Gujarat High Court · (1985) 2 GLR 718
Bombay Motor Vehicles Tax Act, 1958 — Section 3, 3(2), 38, 38(3)Constitution of India, 1950 — Article 226, 226Motor Vehicles Act, 1958 — Section 38
High Courts24 Jan 1985
Jaydev Shrichand Damani Vs State of Gujarat
Gujarat High Court · (1985) 2 GLR 749
Bombay Civil Services Rules, 1959 — Rule 15, 151(1), 151(1)(ii)(b)Penal Code, 1860 (IPC) — Section 34, 409, 465, 467, 477APrevention of Corruption Act, 1988 — Section 5(2)
High Courts22 Jan 1985
Patel Traders Vs Patel Ambaram Thakarshi
Gujarat High Court · (1986) ACJ 439 : (1985) 2 GLR 740
Railways Act, 1890 — Section 77BRailways Act, 1989 — Section 77, 77A, 77B
High Courts22 Jan 1985
Heirs of Decd. Mohomadbhai Umarbhai Pathan and Others Vs Shah Fulchand Kasturchand and Others
Gujarat High Court · (1985) 1 GLR 363
Civil Procedure Code, 1908 (CPC) — Section 115, 115
High Courts21 Jan 1985
R. Basu Vs State of Gujarat and Others
Gujarat High Court · (1985) 1 GLR 504
All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 2(b)
High Courts21 Jan 1985
Lalbhai Talsibhai Patel Vs Additional Special Land Acquisition Officer
Gujarat High Court · AIR 1986 Guj 24 : (1985) 2 GLR 1
Constitution of India, 1950 — Article 254(2)General Clauses Act, 1897 — Section 6Land Acquisition (Amendment) Act, 1984 — Section 15, 30(2)
High Courts21 Jan 1985
State of Gujarat Vs Manzoorali Alibax and Others
Gujarat High Court · (1985) 2 GLR 994
Criminal Procedure Code, 1973 (CrPC) — Section 109, 311, 311, 41Evidence Act, 1872 — Section 103
High Courts18 Jan 1985
K.L. Gadhvi Vs Chief Conservator of Forest and Others
Gujarat High Court · (1985) 2 GLR 1106
High Courts18 Jan 1985
Kanchanbhai Raojibhai Amin Vs Union of India and Others
Gujarat High Court · (1986) 53 CTR 115 : (1986) 157 ITR 791 : (1986) 29 TAXMAN 310
Estate Duty Act, 1953 — Section 4(3)
High Courts18 Jan 1985
Ahmed Yusuf Katchi and Others Vs Additional Secretary to Government of India and Others
Gujarat High Court · (1986) 9 ECC 167 : (1986) 23 ELT 396
Constitution of India, 1950 — Article 226