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COURT ARCHIVE

Gujarat High Court judgments, 2014

1,415 judgments · page 1 of 71

High Courts24 Dec 2014Dismissed

R.M. Patel Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLR 1242

Bombay Land Revenue Code, 1879 - Section 211 — Constitution of India, 1950 - Article 226, 227 — Gujarat Civil Services Tribunal Act, 1972 - Section 10, 11, 12, 21, 3
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High Courts24 Dec 2014Dismissed

Rashmibhai Himmatlal Dave and Others Vs State of Gujarat

Gujarat High Court · (2015) 2 GLR 1296

Constitution of India, 1950 - Article 21 — Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 114, 118, 129, 146, 5 — Penal Code, 1860 (IPC) - Section 114, 363, 366, 375, 376
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High Courts24 Dec 2014

Daulatben Vs Yasminben

Gujarat High Court · (2014) 12 GUJ CK 0034

Criminal Procedure Code, 1973 (CrPC) — Section 177, 177, 178, 178, 178(c)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 498A, 504, 506
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High Courts24 Dec 2014

Pramodkumar Anand Mishra Vs State of Gujarat

Gujarat High Court · (2015) 2 GLR 1425 : (2016) 1 RCR(Criminal) 467

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 102, 109, 162, 173(8), 217Penal Code, 1860 (IPC) — Section 120(B), 130, 143, 147, 148
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High Courts24 Dec 2014

Suresh Fakirchand Parmar Vs State of Gujarat

Gujarat High Court · (2014) 12 GUJ CK 0031

Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1)(d), 378Mines and Minerals (Development and Regulation) Act, 1957 — Section 18, 21, 22, 4, 4(1)
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