COURT ARCHIVE

Gujarat High Court judgments, 1983

233 judgments · page 1 of 12

High Courts30 Dec 1983

Mayabhai Raghavbhai Vs Pancholi Dhula Amra and Others

Gujarat High Court · (1984) 2 GLR 816

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 97

High Courts30 Dec 1983

Dilipbhai Babubhai Kapadia Vs District Magistrate Surat and Others

Gujarat High Court · (1984) GLH 1026 : (1984) 2 GLR 919

Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2), 3(2)

High Courts30 Dec 1983

Mehta Corporation (Private) Ltd. and Others Vs Rohit Mills Limited

Gujarat High Court · (1984) 1 GLR 713

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 39 Rule 3

High Courts29 Dec 1983

State of Gujarat Vs Purani Jagatpa Wandas Guru Bhakti Jiwandas

Gujarat High Court · (1983) 22 GLR 895

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 406Probation of Offenders Act, 1958 — Section 11, 11(2), 11(4), 11(4), 4(2)

High Courts29 Dec 1983

Chandulal Gokaldas Vs Gijubhai Purshottamdas Patel and Another

Gujarat High Court · (1984) 2 GLR 1458

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a)Penal Code, 1860 (IPC) — Section 341, 341, 447, 447, 504

High Courts26 Dec 1983

Dena Bank, Surat Vs Devi Exhibitors, Surat and Others

Gujarat High Court · AIR 1985 Guj 51 : (1984) GLH 192 : (1984) 2 GLR 1040

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115

High Courts26 Dec 1983

Kantilal G. Shah Vs State of Gujarat

Gujarat High Court · (1984) GLH 386 : (1984) 2 GLR 809

High Courts26 Dec 1983

Ganpat Ramanlal Dave Vs Divisional Supdt., W. Rly. and Another

Gujarat High Court · (1984) GLH 525 : (1984) 1 GLR 641

Constitution of India, 1950 — Article 311, 311

High Courts26 Dec 1983

Kulsambibi Vs Noor Ahmed Noor Mohmed and Others

Gujarat High Court · (1984) GLH 612 : (1984) 2 GLR 826

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2A

High Courts21 Dec 1983

M.S. Desai and Co. Vs Hindustan Petroleum Corporation Ltd.

Gujarat High Court · (1984) 2 GLR 1522

Constitution of India, 1950 — Article 12, 12, 136, 14, 14

High Courts21 Dec 1983

M.L. Makwana Vs The District Judge and Another

Gujarat High Court · (1984) GLH 294 : (1984) 1 GLR 315

Constitution of India, 1950 — Article 235Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 22, 23

High Courts21 Dec 1983

M.S. Desai and Co. (Nadiadwala) Vs Hindustan Petroleum Corporation

Gujarat High Court · (1984) GLH 864 : (1984) 1 GLR 267

Constitution of India, 1950 — Article 12, 136, 226, 226

High Courts16 Dec 1983

N.H. Dhyani and Others Vs Dena Bank and Others

Gujarat High Court · (1984) 2 GLR 1441

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12(2)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9

High Courts15 Dec 1983

Natubhai Dahyabhai Patel Vs A. Ayanger, District Development Officer and Others

Gujarat High Court · (1984) GLH 300 : (1984) 2 GLR 1419

High Courts15 Dec 1983

Gunvantrai Manibhai Desai Vs B. Narsinhmm and Others

Gujarat High Court · (1984) 1 GLR 603

Gujarat Agricultural Produce Markets Act, 1963 — Section 11, 11, 11(1), 11(1)

High Courts14 Dec 1983

S.R. Vaishnav Vs Union of India (UOI) and Others

Gujarat High Court · (1984) 1 GLR 458

Constitution of India, 1950 — Article 311

High Courts14 Dec 1983

Ahmedabad Education Society Vs Shivprasad Valjibhai Acharya

Gujarat High Court · (1984) 1 GLR 419

Bombay Primary Education (Gujarat Amendment) Rules, 1978 — Rule 34(1), 34(3)

High Courts12 Dec 1983

Khushaldas Vrajlal Chokshi Vs State of Gujarat and Others

Gujarat High Court · (1984) 2 GLR 908

Criminal Procedure Code, 1973 (CrPC) — Section 451, 91, 91, 94

High Courts12 Dec 1983

Satishchandra Bhailalbhai Shah and Others Vs State of Gujarat

Gujarat High Court · (1984) 1 GLR 655

Constitution of India, 1950 — Article 14, 16

High Courts09 Dec 1983

Luhana Chandulal Dayalji Vs State of Gujarat

Gujarat High Court · (1984) 2 GLR 804

Penal Code, 1860 (IPC) — Section 302, 302, 34, 34