COURT ARCHIVE

Gujarat High Court judgments, 1983

233 judgments · page 2 of 12

High Courts09 Dec 1983

Vithalbhai Bhailalbhai Patel Vs T.V. Krishnamurthy and Another

Gujarat High Court · (1984) GLH 1 : (1984) 1 GLR 151

Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 31, 31, 7, 7(1), 7(1)Constitution of India, 1950 — Article 226

High Courts09 Dec 1983

Gangaben J. Solanki Vs State of Gujarat and Others

Gujarat High Court · (1984) GLH 518 : (1984) 1 GLR 608

Gujarat Panchayats Act, 1961 — Section 157, 157, 158, 158

High Courts06 Dec 1983

N.M. Mandalia Vs Bhavnagar Municipality

Gujarat High Court · (1984) 2 GLR 837

High Courts06 Dec 1983

Swastik Textiles Engineers P. Ltd. Vs Rajansingh Santsingh and Others

Gujarat High Court · (1984) 1 GLR 470 : (1984) 2 LLJ 97

Industrial Disputes Act, 1947 — Section 33, 33(1), 33(2), 33A, 38

High Courts03 Dec 1983

State of Gujarat Vs Kishorchandra Ajitrai Chhaya

Gujarat High Court · (1985) CriLJ 392 : (1984) GLH 126

GUJARAT MUNICIPALITIES ACT, 1963 — Section 36, 47, 48, 50, 51Penal Code, 1860 (IPC) — Section 161, 164, 165

High Courts02 Dec 1983

Govindbhai Parshottamdas Patel and Others Vs New Shorrock Mills, Nadiad

Gujarat High Court · AIR 1984 Guj 182 : (1984) GLH 266 : (1984) 1 GLR 156

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(l), 28, 29, 31Civil Procedure Code, 1908 (CPC) — Section 115

High Courts01 Dec 1983

Kamlaben and Others Vs Ramniklal Damodardas and Another

Gujarat High Court · (1984) 1 GLR 514

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115

High Courts30 Nov 1983

Nagindas J. Mehta Vs State of Gujarat

Gujarat High Court · (1984) 1 GLR 423

High Courts29 Nov 1983

Hirjibhai Lavjibhai Ladani Vs Upleta Nagar Palika and Another

Gujarat High Court · (1984) GLH 5 : (1984) 1 GLR 487

Bombay Primary Education Act, 1947 — Section 20 , 24(1), 24(1)

High Courts29 Nov 1983

Jyoti Ltd. Vs Jyoti Karmachari Sangh

Gujarat High Court · (1984) GLH 616 : (1984) 1 GLR 506

Industrial Disputes Act, 1947 — Section 10(1)(d), 10(1)(d), 33A

High Courts25 Nov 1983

N.R. Joshi Vs State and Others

Gujarat High Court · (1984) 1 GLR 146

High Courts24 Nov 1983

State of Gujarat and Another Vs Sarabhai Chimanlal Sheth and Co.

Gujarat High Court · (1984) 2 GLR 793 : (1984) 2 LLJ 334

High Courts23 Nov 1983

G.S. Shambhani Vs State Bank of India, Ahmedabad

Gujarat High Court · (1984) GLH 737 : (1984) 2 GLR 870 : (1984) 2 LLJ 322

Constitution of India, 1950 — Article 12, 14, 16, 226, 311Penal Code, 1860 (IPC) — Section 420, 468, 471State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 3, 49, 50(7)

High Courts23 Nov 1983

Mohatta Brothers Vs Commissioner of Income Tax, Gujarat, Ahmedabad

Gujarat High Court · (1985) 153 ITR 247

Income Tax Act, 1961 — Section 139, 184, 184(2), 184(7), 184(8)Partnership Act, 1932 — Section 42

High Courts22 Nov 1983

Somiben Mathurbai Vasava Vs Lalji Hakku Parmar Leather Works Company

Gujarat High Court · (1984) GLH 644 : (1984) 1 GLR 388 : (1984) 2 LLJ 381

Industrial Disputes Act, 1947 — Section 33C, 33C(2)Minimum Wages Act, 1948 — Section 10(1), 12, 12(1), 17, 20

High Courts22 Nov 1983

H.R. Tindwani Vs Manager, Reserve Bank of India, Ahmedabad

Gujarat High Court · (1984) 1 GLR 383 : (1984) 2 LLJ 375

Constitution of India, 1950 — Article 16

High Courts18 Nov 1983

Jadavben and Nagjibhai Ijwala Educational and Charitable Trust Vs State of Gujarat and Others

Gujarat High Court · (1984) 1 GLR 616

Gujarat Secondary Education Act, 1972 — Section 35(7), 35(b), 35(b)

High Courts17 Nov 1983

Vadilal V. Brahmbhatt Vs Union of India (UOI) and Others

Gujarat High Court · (1984) GLH 12 : (1984) 1 GLR 441

High Courts16 Nov 1983

Commissioner of Wealth Tax Vs Sadiqali Samsuddin

Gujarat High Court · (1984) 18 TAXMAN 401

Compulsory Deposit Scheme (Income Tax Payers) Act, 1974 — Section 5(1)(xxvi)Constitution of India, 1950 — Article 11Wealth Tax Act, 1957 — Section 14, 2, 2(e), 2(m), 3

High Courts16 Nov 1983

Commissioner of Wealth-tax, Gujarat-I, Ahmedabad Vs Sadiqali Samsuddin

Gujarat High Court · (1985) 152 ITR 190

Wealth Tax Act, 1957 — Section 7