High Courts16 Nov 1983
P.M. Ghiya (Decd.) (By Legal representative) Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1985) 152 ITR 562
Income Tax Act, 1961 — Section 261
COURT ARCHIVE
Gujarat High Court judgments, 1983
233 judgments · page 3 of 12
High Courts15 Nov 1983
Kumudbhai Mangalbhai Talpada Vs Surubha Jhala, D.S.P. Kaira and Others
Gujarat High Court · (1984) GLH 482 : (1984) 1 GLR 625
Bombay Police Act, 1951 — Section 145, 145
High Courts28 Oct 1983
Mistry Vijubhai Mulchanddas Vs State of Gujarat and Another
Gujarat High Court · (1984) 1 GLR 523
Gujarat Land Revenue (Amendment) Rules, 1977 — Rule 81(1), 81(1), 81(1)(b)
High Courts28 Oct 1983
Fit Tight, Nuts and Bolts Limited Vs State of Gujarat and Others
Gujarat High Court · (1984) GLH 19 : (1984) 1 GLR 261
Gujarat Land Revenue (Amendment) Rules, 1977 — Rule 81(1), 81(2)
High Courts28 Oct 1983
The Arvind Mills Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (1984) 2 GLR 1140
Bombay General Clauses Act, 1904 — Section 24Bombay Land Revenue Code, 1879 — Section 214Constitution of India, 1950 — Article 14, 19, 19(1)(g), 265, 31
High Courts27 Oct 1983
Vihabhai Ramdas Patel Vs Hemtuji Shivaji Dabhi and Another
Gujarat High Court · (1984) 2 GLR 883
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(2), 173(4), 173(5), 173(5)
High Courts27 Oct 1983
Kaka Ba and Kala Budh Public Charitable Trust Vs Commissioner of Income Tax, Gujarat-I and Others
Gujarat High Court · (1984) 38 CTR 140 : (1984) 2 GLR 923 : (1984) 146 ITR 9 : (1984) 16 TAXMAN 266
Income Tax Act, 1961 — Section 35CC, 35CCA, 35CCA(2B), 80G
High Courts21 Oct 1983
Gujarat State Gram Sevak Maha Mandal and Others Vs State of Gujarat and Others
Gujarat High Court · (1984) 1 GLR 410
Gujarat Panchayats Act, 1961 — Section 203, 323, 323
High Courts15 Oct 1983
Commissioner of Income Tax, Gujarat-V Vs Girdharram Hariram Bhagat
Gujarat High Court · (1984) 43 CTR 255 : (1985) 154 ITR 10
Income Tax Act, 1961 — Section 28
High Courts13 Oct 1983
Rohit Vasavacia Vs The General Manager, Indian Farmers Fertilizers Co-operative Ltd.
Gujarat High Court · AIR 1984 Guj 102 : (1983) 2 GLR 1529
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 35Gujarat Contract Labour (Regulation and Abolition) Rules, 1972 — Rule 68, 72, 76, 77
High Courts09 Oct 1983
Jayesh A. Joshipura Vs State of Gujarat and Others
Gujarat High Court · (1984) 2 GLR 761
Constitution of India, 1950 — Article 14, 14, 226
High Courts23 Sept 1983
Gujarat State Deputy Engineers Association and Others Vs State of Gujarat and Others
Gujarat High Court · (1984) 1 GLR 335
Bombay Civil Services Rules, 1959 — Rule 41Constitution of India, 1950 — Article 14, 16, 309
High Courts22 Sept 1983
Commissioner of Wealth-tax, Gujarat-IV Vs Zaverbhai Bapuji
Gujarat High Court · (1985) 151 ITR 167
Wealth Tax Act, 1957 — Section 18(1)
High Courts22 Sept 1983
Commissioner of Income Tax Vs Tarun Commercial Mills Ltd.
Gujarat High Court · (1984) 38 CTR 148 : (1985) 151 ITR 75
Income Tax Act, 1961 — Section 32, 33, 33(1), 37, 37(1)
High Courts21 Sept 1983
Cloth Traders (P.) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1984) 16 TAXMAN 383
Income Tax Act, 1922 — Section 10(2)(iii), 25(3)Income Tax Act, 1961 — Section 10(2)(iii), 14, 2(45), 256(1), 260(1)
High Courts21 Sept 1983
Commissioner of Income Tax, Gujarat-II Vs Purshottambhai Maganbhai Hatheesing (Huf)
Gujarat High Court · (1984) 38 CTR 276 : (1985) 156 ITR 150
Income Tax Act, 1961 — Section 45Land Acquisition Act, 1894 — Section 11, 17
High Courts21 Sept 1983
Commissioner of Income Tax Vs Purshottambhai Maganbhai Hatheesing (HUF)
Gujarat High Court · (1984) 16 TAXMAN 247
Income Tax Act, 1961 — Section 45Land Acquisition Act, 1894 — Section 11, 17
High Courts20 Sept 1983
S.H. Shirekar Vs Union of India and Others
Gujarat High Court · (1985) 51 FLR 128 : (1984) GLH 81 : (1984) 2 GLR 1238 : (1985) 1 LLJ 91
Bombay Civil Services Rules, 1959 — Rule 57
High Courts20 Sept 1983
Sunderlal Nanalal (Huf) Vs Commissioner of Income Tax, Gujarat-II, Ahmedabad
Gujarat High Court · (1985) 151 ITR 25
Income Tax Act, 1961 — Section 37(1)
High Courts20 Sept 1983
Pravin Soneji, Vice President, Jamnagar Shopping and General Employees'' Union Vs J.M. Baxi and Co. and Another
Gujarat High Court · (1984) GLH 119 : (1984) 2 GLR 1350
Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1)(c), 36(2), 36(3), 36(4)