High Courts28 Dec 2016Disposed Off
Bajaj Aliance General Insurance Company Ltd. Vs Daxaben Mayurbhai Chauhan
Gujarat High Court · (2017) 1 AnWR 29
Motor Vehicles Act, 1988 - Section 140
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 1 of 65
High Courts28 Dec 2016Partly Allowed
Anand Municipality Vs Arunaben Dhirajbhai Solanki
Gujarat High Court · (2017) 2 LLJ 9
Constitution of India, 1950 - Article 226
High Courts28 Dec 2016Disposed Off
Damyantiben Kanubhai Singal Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 486
Constitution of India, 1950 - Article 226Gujarat Panchayats Act, 1993 - Section 30(1)
High Courts27 Dec 2016Partly Allowed
Rustom Spinners Limited Vs Amratji Shivaji Thakore
Gujarat High Court · (2017) 153 FLR 47 : (2017) LabLR 442 : (2017) 1 LLN 131
High Courts26 Dec 2016Dismissed
Jayaben Vijaybhai Vasoya Vs State of Gujarat
Gujarat High Court · (2017) AIRCC 1303 : (2017) 1 GCD 699
Constitution of India, 1950 - Article 226
High Courts26 Dec 2016Dismissed
Vaghela Popatbhai Chhaganbhai Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 741
Constitution of India, 1950 - Article 226
High Courts26 Dec 2016Disposed Off
Siddhi Corporation Vs Official Liquidator
Gujarat High Court · (2017) 201 CompCas 151
Companies Act, 1956 - Section 272, Section 439
High Courts26 Dec 2016Dismissed
Shashikant Atmaram Parmar Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 826
Prevention of Corruption Act, 1988 - Section 13(1)(i), Section 7
High Courts26 Dec 2016Dismissed
Hirendra Ratnashanker Pandey Vs Member Secretary
Gujarat High Court · (2017) 1 GujLH 431
High Courts23 Dec 2016Allowed
Ravindra Ramakant Pathak Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 853
Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
High Courts23 Dec 2016Disposed Off
Vaghela Gangaram Jivaji Vs State of Gujarat
Gujarat High Court · (2017) 152 FLR 571
High Courts23 Dec 2016Dismissed
Bhavanbhai Bharabhai Bharwad Vs State of Gujarat
Gujarat High Court · (2017) 2 GCD 919 : (2017) 2 GujLH 22
Gujarat Agricultural Produce Markets Act, 1963 - Section 17-A
High Courts22 Dec 2016Dismissed
Gail (India) Vs M/s. Filatex India
Gujarat High Court · (2017) 1 GCD 778 : (2017) 1 GujLH 371
Arbitration and Conciliation Act, 1996 - Section 9
High Courts22 Dec 2016Allowed
Patan Municipality Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 753
High Courts22 Dec 2016Disposed Off
Bar Council of Gujarat Vs Jalpa Pradeepbhai Desai
Gujarat High Court · (2017) 139 SCL 289
Advocates Act, 1961 - Section 26Bar Council of India Rules - Rule 49
High Courts21 Dec 2016Allowed
Shree Royal Polyplast Industries Vs Commissioner of Customs
Gujarat High Court · (2017) 347 ELT 14
High Courts21 Dec 2016Allowed
Naginbhai Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 890
Prevention of Corruption Act, 1988 - Section 13(1)(d) (i) (ii), Section 7
High Courts21 Dec 2016Allowed
Dalsukhbhai Chaturbhai Prajapati Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 840
Constitution of India, 1950 - Article 226
High Courts21 Dec 2016Allowed
Visnagar Nagarpalika Vs Rameshji Manakji Thakor
Gujarat High Court · (2017) 153 FLR 264 : (2017) 1 LLJ 376
Industrial Disputes (Gujarat) Rules, 1966 - Rule 81Industrial Disputes Act, 1947 - Section 25(F)
High Courts20 Dec 2016Disposed Off
Harikishan Sunderlal Virmani Vs Deputy Commissioner of Income Tax - Circle
Gujarat High Court · (2017) 394 ITR 146
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 147, Section 148