High Courts20 Dec 2016Allowed
Priyankaben Shaileshkumar Bhisra Vs State of Gujarat
Gujarat High Court · (2017) 1 NIJ 544
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, Section 406, Section 420
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 2 of 65
High Courts20 Dec 2016Dismissed
National Insurance Co. Vs Manjuben
Gujarat High Court · (2017) 1 LLJ 324
Workmens Compensation Act, 1923 - Section 30, Section 4
High Courts20 Dec 2016Allowed
Ratnabhai Hirabhai Solanki Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 813
Penal Code, 1860 (IPC) - Section 13(1)(d)(i), Section 13(ii), Section 7
High Courts19 Dec 2016Dismissed
Khadi Gramodhyog Prayog Samiti Vs Regional Director
Gujarat High Court · (2017) 152 FLR 668
Employees State Insurance Act, 1948 - Section 48-A, Section 75
High Courts19 Dec 2016Dismissed
Hasumatiben Devendrabhai Patel Vs Joint Registrar Co-Operative Societies (Audit)
Gujarat High Court · (2017) 1 GujLH 438
Constitution of India, 1950 - Article 14, Article 16, Article 226Gujarat Civil Services (Pension) Rules, 2002 - Rule 80(3)
High Courts16 Dec 2016Dismissed
Bharat Petroleum Corporation Limited Vs Induben Laxmanbhai Dudakhiya Proprietor of M/s Utsav
Gujarat High Court · (2017) 1 GujLH 761
Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Dismissed
Kansai Nerolac Paints Limited Vs A.M. Soni Government Labour Officer
Gujarat High Court · (2016) 4 LLN 650
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 482Industrial Disputes Act, 1947 - Section 2(cc), Section 250, Section 25K
High Courts15 Dec 2016Disposed Off
Suresh kumar Ajrambhai Pandya Vs State of Gujarat
Gujarat High Court · (2017) 1 DMC 622
Dowry Prohibition Act, 1961 - Section 3, Section 7Penal Code, 1860 (IPC) - Section 306, Section 498A
High Courts13 Dec 2016Disposed Off
Bhupatsinh Shivsinh Waghela Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 453
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 161, Section 165-APrevention of Corruption Act, 1947 - Section 5(1)(d), Section 5(2)
High Courts13 Dec 2016Disposed Off
Nirma Limited Vs Union of India
Gujarat High Court · (2017) 346 ELT 328
High Courts09 Dec 2016Allowed
Executive Engineer Vs Ghanshyambhai Alibhai
Gujarat High Court · (2017) 153 FLR 56 : (2017) 1 LLJ 370
High Courts09 Dec 2016Disposed Off
Maneklal Mohanlal Patel Vs State of Gujarat
Gujarat High Court · (2017) 1 DMC 698
Criminal Procedure Code, 1973 (CrPC) - Section 97Guardians and Wards Act, 1890 - Section 25
High Courts09 Dec 2016Disposed Off
Pethabhai Naranbhai Galchar Vs State of Gujarat
Gujarat High Court · (2017) 2 GCD 970
Bombay Land Revenue Code, 1879 - Section 202, Section 61
High Courts09 Dec 2016Dismissed
Gohil Avdheshkumar Pushpendrasinh Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 721
Bombay Primary Education Rules, 1949 - Rule 106(2), Rule 111(2)(c)Constitution of India, 1950 - Article 226
High Courts09 Dec 2016Partly Allowed
Vinaykrao S. Desai Vs S.K. Construction Thro'' A M Patel
Gujarat High Court · (2017) AAC 771
Motor Vehicles Act, 1988 - Section 168
High Courts08 Dec 2016Disposed Off
National Insurance Company Ltd. Vs Legal Heirs of Decd. Chhelshankar Popatbhai Joshi
Gujarat High Court · (2017) 1 AnWR 10
Motor Vehicles Act, 1988 - Section 140(3)
High Courts08 Dec 2016Allowed
Mithirohar Gram Panchayat Vs Dilip P Bhogayata
Gujarat High Court · (2017) 153 FLR 52 : (2017) 1 LLJ 381
High Courts07 Dec 2016Disposed Off
Bajaj Aliance General Insurance Company Ltd. Vs Priya Bhaveshbhai Chauhan
Gujarat High Court · (2017) 1 AnWR 178
Motor Vehicles Act, 1988 - Section 140
High Courts07 Dec 2016Dismissed
Commr. of C. Ex. & S.T. Vs Pravinbhai Narshibhai Patel
Gujarat High Court · (2017) 346 ELT 533
High Courts06 Dec 2016Dismissed
Vasantrai Karsanbhai Mankadia Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 486
Criminal Procedure Code, 1973 (CrPC) - Section 374Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7