High Courts23 Nov 2016Dismissed
Maheshkumar Gobardas Darji Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 295
Prevention of Corruption Act, 1988 - Section 13(1)(D), Section 13(2), Section 7
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 4 of 65
High Courts22 Nov 2016Allowed
Parshuram @ Parsottambhai Babulal Jani Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 861 : (2017) 2 GLR 1065
Constitution of India, 1950 - Article 14, Article 226
High Courts21 Nov 2016Dismissed
Navkar Share and Stock Brokers Pvt. Ltd. Vs Asst. Commissioner of Income Tax
Gujarat High Court · (2017) 393 ITR 362
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 147, Section 148
High Courts18 Nov 2016Disposed Off
Kusumben Jashwantbahi D/o Ramabhai K. Patel Vs Shantibhai Ramabhai K. Patel
Gujarat High Court · (2017) 2 GLR 963 : (2017) 1 GujLH 480
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23 (A), Section 100
High Courts18 Nov 2016Dismissed
CRRC Corporation Ltd. Vs Metro-Link Express for Gandhinagar and Ahmedabad (MEGA) Company Ltd.
Gujarat High Court · (2017) 1 GujLH 343
Constitution of India, 1950 - Article 14, Article 226Contract Act, 1872 - Section 2(h), Section 38
High Courts18 Nov 2016Allowed
Naginbhai Motibhai Panchal Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 1
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts17 Nov 2016Dismissed
Dixant Ishwarbhai Patel Vs State of Gujarat
Gujarat High Court · (2017) 2 GCD 978
Constitution of India, 1950 - Article 226Gujarat Village Panchayats Election of Sarpanch (Manner of Allotment of Reserved Offices of Sarpanch by Rotation) Rules, 1994 - Rule 4, Rule 5
High Courts16 Nov 2016Disposed Off
M/s Alpha Nipon Innovatives Ltd. Vs Dy. Commissioner of Income Tax
Gujarat High Court · (2017) 291 CurTR 309
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 92
High Courts16 Nov 2016Disposed Off
Principal Commissioner of Income Tax-2 Vs Gulmohar Green Golf and Country Club Ltd.
Gujarat High Court · (2017) 292 CurTR 206 : (2017) 392 ITR 601
Income Tax Act, 1961 - Section 4
High Courts16 Nov 2016Partly Allowed
Shambhuprasad Sitaram Mahant Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 834
Constitution of India, 1950 - Article 226
High Courts15 Nov 2016Disposed Off
Dipakkumar Dhanjibhai Vs State of Gujarat
Gujarat High Court · (2017) 2 GCD 927
Constitution of India, 1950 - Article 226Gujarat Village Panchayats Election of Sarpanch (Manner of Allotment of Reserved Offices of Sarpanch by Rotation) Rules, 1994 - Rule 4
High Courts15 Nov 2016Allowed
All India Glass Manufacturers Federation Vs Union of India
Gujarat High Court · (2017) 345 ELT 325
High Courts15 Nov 2016Allowed
Saint Gobain India Pvt. Ltd. Vs Union of India
Gujarat High Court · (2017) 346 ELT 585
High Courts15 Nov 2016Allowed
A. L. Haripara Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 726
Constitution of India, 1950 - Article 226
High Courts14 Nov 2016Allowed
R.C. Nair Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 798 : (2017) 2 GLR 975
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts11 Nov 2016Allowed
Mahesh Chhabria Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 767
Constitution of India, 1950 - Article 226
High Courts11 Nov 2016Dismissed
Janakbhai Ramjibhai Parmar Vs State of Gujarat
Gujarat High Court · (2016) 3 GujLH 772
Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts11 Nov 2016Allowed
D.C. Mehta Vs State of Gujarat
Gujarat High Court · (2017) 1 Crimes 1
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2)
High Courts11 Nov 2016Allowed
Rajendra Vashishtha Bhatt Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 879
Constitution of India, 1950 - Article 226
High Courts11 Nov 2016Disposed Off
M/s. OCI Corporation Vs Kandla Export Corporation
Gujarat High Court · (2017) 1 GujLH 383
Arbitration (Amendment) Act, 2015 - Section 26Arbitration and Conciliation Act, 1996 - Section 2(1)(e)(ii)Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 - Section 15(5)