High Courts05 Jan 2016Disposed Off

Olwin Tiles (India) (P) Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2016) 283 CurTR 200 : (2016) 382 ITR 291 : (2016) 237 TAXMAN 342

Income Tax Act, 1961 - Section 143, Section 143(1), Section 143(1)(a), Section 143(2), Section 143(2) (a), Section 143(3), Section 147, Section 147(a), Section 147(b), Section 148, Section 148, Section 149, Section 150, Section 151, Section 152, Secti