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Gujarat High Court judgments, 2016

1,300 judgments · page 63 of 65

High Courts08 Jan 2016Disposed Off

Jagdishbhai Babubhai Thakore Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0060

Bombay Police Act, 1951 - Section 135 (1), Section 25 (1)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 147, Section 149, Section 302, Section 304, Section 324, Section 34
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High Courts08 Jan 2016Dismissed

Devshi Keshav Vara Vs State of Gujarat

Gujarat High Court · (2016) 163 AIC 460 : (2016) 1 GCD 383 : (2016) 2 GLR 1080

Constitution of India, 1950 - Article 14, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374Penal Code, 1860 (IPC) - Section 354, Section 375, Section 376, Section 452, Section 506(2), Section 511
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High Courts08 Jan 2016Allowed

Irfan Ismailbhai Kalva Vs State of Gujarat and Others

Gujarat High Court · (2016) 01 GUJ CK 0054

Bombay Animal Preservation Act, 1954 - Section 10, Section 5, Section 8Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(bbb), Section 3Penal Code, 1860 (IPC) - Section 114, Section 295(A), Section 429
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High Courts08 Jan 2016Disposed Off

State of Gujarat Vs Pankajbhai

Gujarat High Court · (2016) CriLJ 1744 : (2016) 3 Crimes 379 : (2016) 2 GCD 1294 : (2016) 2 GLR 1046

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 307, Section 376, Section 376(1), Section 376(2), Section 376(2)(f)
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High Courts08 Jan 2016Dismissed

Deputy Commissioner of Income Tax Vs R.L. Kalathia and Co.

Gujarat High Court · (2016) 381 ITR 180

Income Tax Act, 1961 - Section 144A, Section 2(17)(vi), Section 2(47), Section 2(47)(ii), Section 2(47)(iii), Section 2(47)(iv), Section 260A, Section 28(iv), Section 41(2), Section 45, Section 45(1), Section 45(2), Section 45(4), Section 47, Section
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