High Courts12 Jan 2016Partly Allowed

State of Gujarat Vs Vinu

Gujarat High Court · (2016) 01 GUJ CK 0082

Penal Code, 1860 (IPC) - Section 406, Section 420, Section 465, Section 467, Section 468, Section 471
High Courts11 Jan 2016Allowed

Naresh Vs State of Gujarat and Others

Gujarat High Court · (2016) 01 GUJ CK 0072

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)
High Courts11 Jan 2016Partly Allowed

Lohana Rupesh Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0067

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts11 Jan 2016Disposed Off

Nadim Dilipbhai Panjvani Vs Income Tax Officer Ward-3

Gujarat High Court · (2016) 383 ITR 375

Income Tax Act, 1961 - Section 1, Section 132, Section 132A, Section 132B, Section 132B(1), Section 132B(1) (i), Section 132B(1)(i), Section 153A, Section 158B, Section 158BE, Section 226, Section 245C
High Courts11 Jan 2016Dismissed

State of Gujarat Vs Chuhan Hyderkhan Alamkhan

Gujarat High Court · (2016) 01 GUJ CK 0064

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 323, Section 328, Section 34
High Courts11 Jan 2016Partly Allowed

State of Gujarat Vs Vikash Motibhai Goswami

Gujarat High Court · (2016) 01 GUJ CK 0063

Constitution of India, 1950 - Article 14, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 307, Section 377Penal Code, 1860 (IPC) - Section 376, Section 376(1), Section 376(2), Section 376(2)(f), Section 377, Section 511