High Courts06 Jan 2016Partly Allowed

Kantaben Vs The State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0023

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304
High Courts05 Jan 2016Disposed Off

State of Gujarat Vs Sureshbhai Keshavbhai Shah

Gujarat High Court · (2016) 4 GLR 3175 : (2016) 1 GujLH 444

Constitution of India, 1950 - Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 - Section 3(2)