Gujarat High Court Judgments 1992

High Courts28 Dec 1992

Babaldas Becharbhai Chavda Vs State of Gujarat and Others

Gujarat High Court · (1993) 1 GLR 317

Criminal Procedure Code, 1973 (CrPC) — Section 9(1), 9(2), 9(3)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14

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High Courts24 Dec 1992

Gordhanbhai Shankerbhai Thaker Vs State of Gujarat

Gujarat High Court · (1993) 1 GLR 516

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts24 Dec 1992Dismissed

Manoharlal Mulchand Gandhi Vs Savitaben Mulchand and Others

Gujarat High Court · (1994) 1 DMC 352

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 399, 401

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High Courts24 Dec 1992Dismissed

Manoharlal Mulchand Gandhi Vs Savitaben Mulchand Gandhi and Others

Gujarat High Court · (1993) 1 DMC 498

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 399, 401

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High Courts24 Dec 1992Dismissed

Manherlal Mulchand Gandhi Vs Savitaben Mulchand Gandhi and Others

Gujarat High Court · (1993) 2 CivCC 342 : (1993) 2 DMC 632 : (1993) 1 GLR 579 : (1993) 2 RCR(Criminal) 421

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 399, 401

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High Courts24 Dec 1992

Ahmed Harun Gori Vs Abbas Ibrahim Kara and Another

Gujarat High Court · (1994) 2 ACC 651 : (1994) ACJ 50

Workmens Compensation Act, 1923 — Section 4, 4A, 4A(1)

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High Courts24 Dec 1992Dismissed

Abdulla Gafur Sumra Vs State of Gujarat

Gujarat High Court · (1994) CriLJ 966

Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4), 103, 154, 161Evidence Act, 1872 — Section 27Official Secrets Act, 1923 — Section 11(2), 15, 3(1)

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High Courts22 Dec 1992

Khadijabibi Umar Aliya and Another Vs Husen Yusuf Umar Aliya and Another

Gujarat High Court · (1993) 1 GLR 437

Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 4, 4

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High Courts21 Dec 1992

Arvindbhai V. Patel Vs State of Gujarat and Another

Gujarat High Court · (1995) 83 CompCas 508 : (1993) 2 GLR 1124

Companies Act, 1956 — Section 391, 391(6)Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 399(3)

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High Courts21 Dec 1992

Employees State Insurance Scheme and Others Vs Smt. Hasumati Devendra Makwana

Gujarat High Court · (1993) 1 GLR 862

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High Courts18 Dec 1992

Rasulbhai Pirbhai Shaik Vs Jasumatiben Indravadan Trivedi and Others

Gujarat High Court · (1993) 1 GLR 519 : (1993) 2 LLJ 841 : (1993) 2 LLJ 18

Industrial Disputes Act, 1947 — Section 10, 18

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High Courts17 Dec 1992

Shri Rang Touring Talkies Vs M.C. Naik and Another

Gujarat High Court · (1993) 1 GLR 900

Constitution of India, 1950 — Article 227

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High Courts16 Dec 1992Allowed

Amarsinh Swaroopsinh and Others Vs Jagdish Processors

Gujarat High Court · (1993) 2 GLR 1398 : (1994) 1 LLJ 743

Bombay Industrial Relations (Gujarat) Rules, 1961 — Rule 53Bombay Industrial Relations Act, 1946 — Section 42, 42(4)

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High Courts16 Dec 1992

Industrial Chemical Works and Others Vs Dahyabhai Kalubhai Solanki and Another

Gujarat High Court · (1993) 2 GLR 1318

Criminal Procedure Code, 1973 (CrPC) — Section 132, 401Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 44, 44, 49, 49(1)

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High Courts16 Dec 1992

State of Gujarat Vs Somabhai Dhurabhai Sindhava and Others

Gujarat High Court · (1994) 1 ACC 64 : (1993) 2 GLR 1043

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High Courts11 Dec 1992

Purshottamdas Kuberdas Soni Vs Gulabchand Ramjibhai Shah (Since Deed.) through his heirs and Lrs. Himatlal G. Shah

Gujarat High Court · (1993) 1 GLR 773

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(k), 13(1)(k)

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High Courts10 Dec 1992

Kirtidev Chinubhai (HUF) Vs Commissioner of Income Tax

Gujarat High Court · (1992) 12 GUJ CK 0018

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High Courts10 Dec 1992

Vimpson Precision Pvt. Ltd. and Others Vs State of Gujarat and Another

Gujarat High Court · (1993) 2 GLR 1015

Bombay Stamp Act, 1958 — Section 2(p), 2(p), 3, 9, 9(a)General Clauses Act, 1897 — Section 21

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High Courts10 Dec 1992Dismissed

Manohar Jamatmal Sindhi and Another Vs Ranguba and Others

Gujarat High Court · (1994) ACJ 1280 : (1993) 1 GLR 865

Motor Vehicles Act, 1939 — Section 96, 96, 96(2)(b)(ii)

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High Courts08 Dec 1992Allowed

Velajibhai Muljibhai and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 1993 Guj 140

Bar Council of India Rules, 1975 — Rule 3, 4Gujarat Agricultural Produce Markets Act, 1963 — Section 11(1)(i), 48Gujarat Agricultural Produce Markets Rules, 1965 — Rule 28, 28(2)

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Gujarat High Court judgments, 1992