High Courts01 Nov 1992Allowed
Bhanuben P. Joshi and Others Vs Kantilal B. Parmar and Another
Gujarat High Court · (1994) ACJ 714
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Gujarat High Court judgments, 1992
344 judgments · page 3 of 18
High Courts23 Oct 1992
Commissioner of Income Tax Vs Ravindra C. Gajiwala
Gujarat High Court · (1993) 204 ITR 157
Income Tax Act, 1961 — Section 28, 41, 41(1)
High Courts23 Oct 1992
Kalusinh Gamalsinh Vs Deputy Secretary, Home Department and Another
Gujarat High Court · (1993) 2 GLR 1278
Constitution of India, 1950 — Article 226, 226
High Courts22 Oct 1992
Baldev Ship Breakers and Others etc. Vs Jt. Chief Controller of Imports and Exports, Bombay and Others etc. etc.
Gujarat High Court · AIR 1993 Guj 61
Constitution of India, 1950 — Article 14, 162, 226Gujarat Maritime Board Act, 1981 — Section 37, 38, 41
High Courts22 Oct 1992
J.B. Dave, Dy. Director and Others Vs Government of Gujarat and Others
Gujarat High Court · (1993) 1 GLR 470
Constitution of India, 1950 — Article 226, 226, 309, 309
High Courts21 Oct 1992
Commissioner of Wealth-tax Vs Dilawar Syndicate (P) Ltd.
Gujarat High Court · (1995) 213 ITR 589
Wealth Tax Act, 1957 — Section 18(1), 22, 22(1), 22(2)
High Courts21 Oct 1992
Naranbhai Virabhai and Co. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 1017
Income Tax Act, 1961 — Section 143, 144, 147, 271, 271(1)
High Courts19 Oct 1992
Textile Labour Association, Bhadra, Ahmedabad Vs Official Liquidator and Another
Gujarat High Court · (1993) 1 LLJ 383
Companies Act, 1956 — Section 529, 529(3), 529A, 530Industrial Disputes Act, 1947 — Section 2
High Courts19 Oct 1992Allowed
Mavjibhai Rudabhai Dafda Vs Manji Soma Dangar and Others
Gujarat High Court · (1994) ACJ 589 : (1994) 1 GLR 21
Employees Compensation Act, 1923 — Section 12, 2
High Courts16 Oct 1992
Navinbhai Bhogilal Soni Vs State of Gujarat and Others
Gujarat High Court · (1993) 1 GLR 836
Constitution of India, 1950 — Article 21, 226, 226, 32
High Courts16 Oct 1992
Bhavnagar Bone and Fertilizer Co. Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 994
Income Tax Act, 1961 — Section 36(1)
High Courts15 Oct 1992
Controller of Estate Duty Vs Laxmanbharati Guru Dhanbharati (Accountable Person of Late Dhanbharati Guru Gangabharti)
Gujarat High Court · (1993) 203 ITR 860
Estate Duty Act, 1953 — Section 40, 5, 6, 7
High Courts14 Oct 1992
New India Industries Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 933
Income Tax Act, 1961 — Section 22, 256(2), 28, 32(1), 39(2)
High Courts14 Oct 1992
Gujarat State Road Transport Corporation Vs Chandulal G. Rasadiya
Gujarat High Court · (1993) 1 GLR 442
High Courts13 Oct 1992
Nandkishore Shantilal Parekh Vs Commissioner of Income Tax
Gujarat High Court · (1992) 10 GUJ CK 0011
Income Tax Act, 1961 — Section 256(1)
High Courts12 Oct 1992
LATE SMT. ARATGAURI C. JHAVERI (A.P. SHRI KRISHNALAL C. JHAVERI) Vs FIRST ASSISTANT CONTROLLER OF ESTATE DUTY.
Gujarat High Court · (1993) 110 CTR 249
Estate Duty Act, 1953 — Section 11, 64(1)
High Courts12 Oct 1992
Late Aratgauri C. Jhaveri (A.P. Shri Krishnalal C. Jhaveri) Vs First Assistant Controller of Estate Duty
Gujarat High Court · (1993) 203 ITR 803
Estate Duty Act, 1953 — Section 11, 64(1)
High Courts12 Oct 1992
Commissioner of Income Tax Vs Shree Digvijay Cement Co. Ltd.
Gujarat High Court · (1994) 68 FLR 288 : (1993) 203 ITR 746
Income Tax Act, 1961 — Section 37
High Courts12 Oct 1992
Oriental Fire and Genl. Ins. Co. Ltd. Vs Amarsing Pratapsing Sikliker and Others
Gujarat High Court · (1993) 1 ACC 627 : (1994) ACJ 240 : (1993) 1 GLR 270
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 171, 173
High Courts12 Oct 1992
Commissioner of Income Tax Vs Sarabhai M. Chemicals Pvt. Ltd.
Gujarat High Court · (1992) 10 GUJ CK 0001
Income Tax Act, 1961 — Section 32, 33, 34(3)