COURT ARCHIVE

Gujarat High Court judgments, 1987

148 judgments · page 1 of 8

High Courts30 Dec 1987

Gujarat University Vs Chetan N. Savla

Gujarat High Court · (1988) 1 GLR 354

High Courts28 Dec 1987

Narsing N. Gamit Vs State of Gujarat and Others

Gujarat High Court · (1988) 2 GLR 1268

Furlough and Parole Rules, 1959 — Rule 4, 8(6)Penal Code, 1860 (IPC) — Section 302, 302

High Courts24 Dec 1987

Ravi Construction Co. Vs Commissioner of Income Tax

Gujarat High Court · (1988) 38 TAXMAN 27

High Courts24 Dec 1987

Miss Jayshree J. Solanki Vs State of Gujarat and Another

Gujarat High Court · (1988) 1 GLR 424

Constitution of India, 1950 — Article 14, 16Gujarat Secretariat Assistant, Deputy Mamlatdar and Sales Tax Inspectors Recruitment (Examination) Rules, 1979 — Rule 9

High Courts24 Dec 1987

Ravi Construction Company Vs Commissioner of Income Tax

Gujarat High Court · (1988) 173 ITR 674

Income Tax Act, 1961 — Section 254

High Courts22 Dec 1987

State of Gujarat Vs Nareshbhai @ Naranbhai Jivanjibhai Harijan and Others

Gujarat High Court · (1988) 2 GLR 925

Criminal Procedure Code, 1973 (CrPC) — Section 452, 452Penal Code, 1860 (IPC) — Section 114, 366, 380, 380

High Courts21 Dec 1987

Mehsana District Co-Operative Sales and Purchase Union Ltd. and Another Vs State of Gujarat and Others

Gujarat High Court · (1988) 2 GLR 1060

Army Act, 1950 — Section 130Constitution of India, 1950 — Article 226Gujarat Agricultural Produce Markets Act, 1963 — Section 10, 11, 9

High Courts17 Dec 1987

Mangalsingh Bhansingh Rathod Vs State of Gujarat and Another

Gujarat High Court · (1989) CriLJ 460 : (1988) 2 GLR 1028

Central Excises and Salt Act, 1944 — Section 21, 9Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 158, 165, 167Customs Act, 1962 — Section 37

High Courts15 Dec 1987

R.S. Jagtap Vs State of Gujarat and Another

Gujarat High Court · (1988) 1 GLR 429

High Courts15 Dec 1987

Salim Rajmahmad Pathan Vs State of Gujarat and Another

Gujarat High Court · (1988) 2 GLR 886

Constitution of India, 1950 — Article 21, 21

High Courts14 Dec 1987

Hasmukhlal Raichand Shah Vs Arvindbhai Mohanlal Kapadia

Gujarat High Court · (1988) 2 GLR 1442

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 13(1)(1)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

High Courts14 Dec 1987

B.S. Marve and Others Vs State of Gujarat and Others

Gujarat High Court · (1988) 1 GLR 325

Gujarat Labour Department (Conditions of Service relating to Gazetted Officers Examination) Rules, 1979 — Rule 11A

High Courts10 Dec 1987

Amu Mavji Khavas Vs State of Gujarat

Gujarat High Court · (1988) 1 GLR 319

Penal Code, 1860 (IPC) — Section 302, 302, 304, 324, 324

High Courts10 Dec 1987

P.I. Shukla and Another Vs Tribhovandas Hargovandas and Others

Gujarat High Court · (1988) 69 CTR 185 : (1988) 1 GLR 676 : (1988) 173 ITR 624

Income Tax Act, 1961 — Section 226

High Courts07 Dec 1987

Salamkhan Bachchakhan Pathan Vs Commissioner of Police and Others

Gujarat High Court · (1988) CriLJ 1346 : (1988) 1 GLR 451

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 186

High Courts05 Dec 1987

Mehendra Mills Ltd. Vs Union of India

Gujarat High Court · (1989) 19 ECC 118 : (1989) 23 ECR 123 : (1988) 36 ELT 563

Central Excise Rules, 1944 — Rule 10, 10(2), 11, 12, 173JCentral Excises and Salt Act, 1944 — Section 11A, 12, 3, 37, 4

High Courts03 Dec 1987

Indian Oil Corporation Ltd. Vs Gandhi Travels and Tours

Gujarat High Court · (1988) 1 GLR 316

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 39 Rule 3

High Courts03 Dec 1987

Noormohmad Ismail Shaikh Vs Commissioner of Police and Others

Gujarat High Court · (1988) 1 GLR 356

Constitution of India, 1950 — Article 22(5), 22(5)

High Courts03 Dec 1987

Ahmed Husan Alias Kalio Shaikh Husen Shaikh Vs Commissioner of Police and Another

Gujarat High Court · (1988) 1 GLR 350

Constitution of India, 1950 — Article 22(5), 22(5)

High Courts02 Dec 1987

Kantilal Rajhuram Thakkar Vs The Director of Agricultutal Marketing and Rural Finance, Gujarat and Another

Gujarat High Court · AIR 1989 Guj 9 : (1988) 1 GLR 376

Gujarat Agricultural Produce Markets Act, 1963 — Section 11(4)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 33