Gujarat High Court Judgments 2008

High Courts30 Dec 2008

O.L. of Trimline Health and Resort Ltd. Vs GSFC and 4

Gujarat High Court · (2010) 154 CompCas 480 : (2009) 92 SCL 323

Companies Act, 1956 — Section 293(1), 531ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)

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High Courts29 Dec 2008

State of Gujarat Vs Babubhai Shankarbhai Solanki and Others

Gujarat High Court · (2009) 1 GLH 622

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 319, 320(8), 397Penal Code, 1860 (IPC) — Section 395, 427, 435

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High Courts29 Dec 2008Dismissed

Ashok Keshavlal Shah Vs Official Liquidator of Kengold (India) Ltd.

Gujarat High Court · (2011) 165 CompCas 85 : (2011) 109 SCL 153

Companies Act, 1956 — Section 391, 394, 394(3), 446, 536

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High Courts29 Dec 2008

Kishorkumar Prabhudas Tanna and Another Vs State of Gujarat and Others

Gujarat High Court · (2009) 1 GLR 683 : (2009) 23 VST 298

Bombay General Clauses Act, 1904 — Section 21, 6Bombay Khadi and Village Industries Act, 1960 — Section 11, 13(1)Constitution of India, 1950 — Article 14, 19, 21, 299

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High Courts29 Dec 2008

Sanjay C. Patel and Others Vs Gujarat Urja Vikas Nigam Ltd. and Another

Gujarat High Court · (2009) 1 GLR 664

All India Services (Discipline and Appeal) Rules, 1969 — Rule 6, 7Constitution of India, 1950 — Article 227, 311Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)

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High Courts26 Dec 2008Dismissed

Baranda Kalabhai Kavaji Vs Prantij Kelvani Mandal and Others

Gujarat High Court · (2009) 1 GLH 290

Constitution of India, 1950 — Article 226, 227

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High Courts26 Dec 2008Allowed

Satyanarayan Bishandayal and Another Vs State of Gujarat and Another

Gujarat High Court · (2009) 1 GLH 627 : (2009) 2 GLR 1762

Criminal Procedure Code, 1973 (CrPC) — Section 377(3)Prevention of Food Adulteration Act, 1954 — Section 2Prevention of Food Adulteration Rules, 1955 — Rule 29

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High Courts26 Dec 2008Allowed

Kanti Cotton Mills and Another Vs Bacchuba Dilubha Jhala and Others

Gujarat High Court · (2008) 12 GUJ CK 0042

Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986 — Section 22(7), 27(2)

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High Courts26 Dec 2008Allowed

Samartha Banking Machines Pvt. Ltd. and Another Vs Union of India (UOI) and Others

Gujarat High Court · (2008) 12 GUJ CK 0029

Constitution of India, 1950 — Article 226

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High Courts24 Dec 2008Dismissed

Gujarat Pollution Control Board Vs Makwel and Others

Gujarat High Court · (2008) 12 GUJ CK 0066

Air (Prevention and Control of Pollution) Act, 1981 — Section 19Criminal Procedure Code, 1973 (CrPC) — Section 100[4), 482

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High Courts24 Dec 2008Dismissed

Popatji Babaji Thakor and Others Vs Manubhai Chimanlal Shah and Others

Gujarat High Court · AIR 2009 Guj 123 : (2009) 1 GLH 302

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 23

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High Courts24 Dec 2008

Prakashbhai @ Bhagat Govindbhai Vaghari Vs State of Gujarat

Gujarat High Court · (2008) 12 GUJ CK 0008

Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(1)

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High Courts23 Dec 2008Dismissed

Association of Gujarat Employers Vs Industrial Tribunal and another

Gujarat High Court · (2009) 121 FLR 67

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High Courts23 Dec 2008Dismissed

Manjulaben Kalabhai Zinzuwadiya Vs Gujarat Water Supply and Sewerage Board

Gujarat High Court · (2009) 121 FLR 62

Industrial Disputes Act, 1947 — Section 2(oo)(bb) , 25F, 25F

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High Courts23 Dec 2008Dismissed

Premsinh Fulsinh Sisodiya Vs State of Gujarat

Gujarat High Court · (2008) 12 GUJ CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)

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High Courts23 Dec 2008Allowed

Dilipsingh Gurudayalsingh Sikligar and Others Vs State of Gujarat

Gujarat High Court · (2008) 12 GUJ CK 0003

Evidence Act, 1872 — Section 3, 30, 32Penal Code, 1860 (IPC) — Section 114, 380, 395, 457, 511

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High Courts22 Dec 2008Dismissed

National Insurance Co. Ltd. Vs Jashuben Balabhai Koli (Vaghani) and Another

Gujarat High Court · (2008) 12 GUJ CK 0067

Motor Vehicles Act, 1939 — Section 95, 95(1)Motor Vehicles Act, 1988 — Section 140, 146, 147, 147(1), 149

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High Courts22 Dec 2008

Shardulsinh Chhatrasinh Raj Vs State of Gujarat

Gujarat High Court · (2008) 12 GUJ CK 0043

Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 302, 304, 427, 447

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High Courts22 Dec 2008Dismissed

Jafar B. Chauhan Vs Shon Ceramics Pvt. Ltd.

Gujarat High Court · (2008) 12 GUJ CK 0041

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11(A)

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High Courts22 Dec 2008Dismissed

State of Gujarat Vs Rajurai Bhilaray Jayswal and Another

Gujarat High Court · (2008) 12 GUJ CK 0030

Arms Act, 1959 — Section 25(1), 3Penal Code, 1860 (IPC) — Section 114, 302, 307, 34

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Gujarat High Court judgments, 2008