High Courts19 Dec 2008Dismissed
Manubhai Bhikhabhai Valand Vs State of Gujarat and Others
Gujarat High Court · (2009) CriLJ 1275
Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 439(2)
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 2 of 53
High Courts19 Dec 2008Dismissed
Manisha Pharmo Plast Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 12 GUJ CK 0026
Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(2), 11BB, 11BB(2)Constitution of India, 1950 — Article 226Finance Act, 1995 — Section 75
High Courts19 Dec 2008Allowed
Natraj Ceramic and Chemicals Industries Ltd. Vs Manibhai G. Bhatt
Gujarat High Court · (2009) 121 FLR 64
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F, 25F
High Courts19 Dec 2008Dismissed
Mohammad Arif Mirza Vs State of Gujarat
Gujarat High Court · (2008) 12 GUJ CK 0001
Constitution of India, 1950 — Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 169, 173Penal Code, 1860 (IPC) — Section 120B
High Courts18 Dec 2008
Surat Maha Nagar Palika Seva Sadan Vs Zaverbhai Nandibhai Nandu and Others
Gujarat High Court · (2009) 1 GLH 648
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 12, 14, 5
High Courts18 Dec 2008
Kanaiyalal Chandulal Ganeshwala Vs Zubedabibi Deceased through Legal Heirs and Others
Gujarat High Court · AIR 2009 Guj 87 : (2009) 2 GLR 1067
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 22, 22(1) , 22(2)
High Courts18 Dec 2008Dismissed
Vijaygauri Bhatt and Others Vs State of Gujarat and Another
Gujarat High Court · (2009) 2 GLR 952
Constitution of India, 1950 — Article 226, 227, 32Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 11Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 3(1), 4
High Courts17 Dec 2008Dismissed
United India Ins. Co. Ltd. Vs Tejuben Jerambhai Vadher and Others
Gujarat High Court · (2008) 12 GUJ CK 0065
High Courts17 Dec 2008
Manish Natwarlal Bhatt Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 12 GUJ CK 0040
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts17 Dec 2008Dismissed
Mangilal Hiraram Vishnoi and Another Vs State of Gujarat and Another
Gujarat High Court · (2008) 12 GUJ CK 0027
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 200, 313, 374, 374[2), 386Customs Act, 1962 — Section 108
High Courts17 Dec 2008Dismissed
Dahyabhai Revabhai Chamar and Others Vs State of Gujarat
Gujarat High Court · (2009) 1 GLH 245 : (2009) 1 GLR 790
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 378Evidence Act, 1872 — Section 27
High Courts17 Dec 2008Allowed
Nathaji Chhaganji Thakor and Others Vs State of Gujarat
Gujarat High Court · (2009) 1 GLH 772
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 161, 311, 54Evidence Act, 1872 — Section 114, 32, 33Penal Code, 1860 (IPC) — Section 302, 34, 374, 498A
High Courts16 Dec 2008Dismissed
Bagmar Finance Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · (2010) 1 BC 527 : (2009) 2 GLR 1528
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482
High Courts16 Dec 2008
Bharat Sanchar Nigam Limited Vs State of Gujarat and Another
Gujarat High Court · (2008) 12 GUJ CK 0064
Telegraph Act, 1885 — Section 10, 12, 13, 15, 15(1)
High Courts16 Dec 2008Dismissed
Atulbhai Patel Director, Baroda District Co-op. Milk Producers Union Vs State of Gujarat and Others
Gujarat High Court · (2009) 1 GLR 623
High Courts16 Dec 2008
Shantaben Vs Patel Biharibhai Dahyabhai Patel and Others
Gujarat High Court · (2009) 1 GLH 411
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 20 Rule 6A(2), Order 41 Rule 1, 115Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 3
High Courts15 Dec 2008Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Vinodbhai Hirabhai Vadher and Others
Gujarat High Court · (2009) 1 GLH 338
Motor Vehicles Act, 1988 — Section 140, 146, 147, 147(1), 147(1)(i)
High Courts15 Dec 2008Dismissed
Lark Laboratories Ltd. Vs Nabros Pharma Pvt. Ltd.
Gujarat High Court · (2009) 2 GLH 761 : (2009) 2 GLR 1376 : (2010) 41 PTC 675 : (2009) 41 PTC 675
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 43 Rule 1, Order 7 Rule 11Copyright Act, 1957 — Section 62Trade Marks Act, 1999 — Section 134
High Courts15 Dec 2008
Union of India (UOI) and Another Vs Sunita Pradhan
Gujarat High Court · (2008) 12 GUJ CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts12 Dec 2008Dismissed
Hikha Jiva Gujaria and Others Vs State of Gujarat
Gujarat High Court · (2009) 1 GLR 844
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 34