COURT ARCHIVE

Gujarat High Court judgments, 2008

1,047 judgments · page 53 of 53

High Courts08 Jan 2008Dismissed

Divisional Controller Vs S.T. Karmachari Union

Gujarat High Court · (2008) 01 GUJ CK 0098

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A

High Courts08 Jan 2008Dismissed

Gujarat High Court · (2008) 01 GUJ CK 0091

Constitution of India, 1950 — Article 12, 14, 16, 19, 21Prison Act, 1952 — Section 47(1)

High Courts08 Jan 2008Dismissed

Gujarat High Court · (2008) 01 GUJ CK 0065

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A

High Courts08 Jan 2008Dismissed

Gujarat High Court · (2008) 01 GUJ CK 0064

Constitution of India, 1950 — Article 226(3)Gujarat Agricultural Lands Ceiling Act, 1960 — Section 29 , 30

High Courts08 Jan 2008Dismissed

Gujarat High Court · (2008) 01 GUJ CK 0002

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2)

High Courts08 Jan 2008Dismissed

Gujarat High Court · (2008) 01 GUJ CK 0001

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2)

High Courts07 Jan 2008Dismissed

Gujarat High Court · (2008) 01 GUJ CK 0018

Arbitration and Conciliation Act, 1996 — Section 9, 9Companies Act, 1956 — Section 23(1)Constitution of India, 1950 — Article 12, 14, 19, 19(1), 226