High Courts09 Jan 2008

Chitra M. Prakashker and Others Vs State of Gujarat

Gujarat High Court · (2008) 1 GLH 527 : (2008) 2 GLR 1031

Constitution of India, 1950 — Article 14, 16, 309District Family Planning Medical Officers Recruitment Rules, 1967 — Rule 8Employees State Insurance Scheme Recruitment Rules, 1983 — Rule 8