High Courts30 Dec 2022Disposed Of
Chandrasekhar Rajenet @ Rajnath Sinh Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0091
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 1 of 76
High Courts30 Dec 2022Disposed Of
Virendra Ramdhari Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0089
Constitution Of India, 1950 — Article 226
High Courts23 Dec 2022Allowed
Vikramsinh Bhavarsinh Udeysinh Rav Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 9
High Courts23 Dec 2022Allowed
Salim Sattarbhai Khedara Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29
High Courts23 Dec 2022Allowed
Maheshbhai Himmatbhai Solanki Vs Khemaranbhai Muktarambhai Choudhri
Gujarat High Court · (2022) 12 GUJ CK 0018
Motor Vehicles Act, 1988 — Section 147, 166, 173(1)
High Courts23 Dec 2022Allowed
Lakhu Madeva Aayar Vs Balvindersingh Gajjansinh & 4 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0016
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts23 Dec 2022Disposed Of
Jashubhai Kavaji Kharadi Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0005
Constitution Of India, 1950 — Article 226
High Courts22 Dec 2022Dismissed/Disposed Of
Ajay Devendrabhai Patel Vs Kanaiyalal Hiralal Patel
Gujarat High Court · (2022) 12 GUJ CK 0025
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)Specific Relief Act, 1963 — Section 6
High Courts22 Dec 2022Allowed
Sangh Samimben @ Bebuben Imtiyazbhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0024
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 114, 294(b), 323, 325, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts22 Dec 2022Allowed
Navinbhai Jagubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
High Courts22 Dec 2022Dismissed
Junagadh District Panchayat Vs Kachrabhai Sidibhai Malam & 1 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0008
Constitution Of India, 1950 — Article 226, 227Industrial Disputes, Act, 1947 — Section 25F, 25G, 25H, 33A
High Courts22 Dec 2022Disposed Of
Anjana ( Kharsana ) Kalubhai Virabhai Vs Gujarat Energy Transmission Corporation Limited ( Getco ) & 1 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0007
Constitution Of India, 1950 — Article 14, 21, 226, 300AIndian Telegraphic Act, 1885 — Section 16(1)Electricity Act, 2003 — Section 164
High Courts21 Dec 2022Allowed
Nitaben Manishbhai Thakkar Vs Vishalbhai Rameshbhai Vaghani
Gujarat High Court · (2022) 12 GUJ CK 0020
Motor Vehicles Act, 1988 — Section 166, 173
High Courts21 Dec 2022Allowed
Rukhiben Wd/O Mafatlal Vishabhai Vaghela (Vaghri) L.H. OFDECD. Kamleshbhai Mafatlal Vaghela(Vaghri) & 2 Other(S) Vs Vaghri Vishnubhai Velabhai & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0019
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts21 Dec 2022Allowed
Ramjibhai Jeshingbhai Sumra Vs Jagdishbhai Balubhai Sarvaiya (Driver) & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0017
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts21 Dec 2022Allowed
Heirs And Legal Representatives Of Deceased Sunilbhai Budhabhai Rathod Vs Divisional Controller & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0015
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts21 Dec 2022Dismissed
R.S. Patel Vs Chairman And Managing Director Oil And Natural Gas Corpn. Ltd
Gujarat High Court · (2022) 12 GUJ CK 0014
Recruitment And Promotion Regulations Of 1980, — Regulation 7(9), 8, 9
High Courts20 Dec 2022Dismissed
Hitesh Bhagvanji Soni Vs Gujarat Information Commissioner & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0013
Constitution Of India, 1950 — Article 226, 227
High Courts20 Dec 2022Disposed Of
Brijeshkumar Dhirubhai Patel Vs Gujarat Energy Transmission Corporation Ltd
Gujarat High Court · (2022) 12 GUJ CK 0012
Constitution Of India, 1950 — Article 226
High Courts20 Dec 2022Allowed
Neel Rohit Shah Vs Gujarat Public Service Commission
Gujarat High Court · (2022) 12 GUJ CK 0006
University Grants Commission Act, 1956 — Section 3