High Courts14 Dec 2022Partly Allowed
Rambhaben Gordhanbhai & 2 Other(S) Vs Bharatbhai Amrshibhai & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0035
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 3 of 76
High Courts14 Dec 2022Partly Allowed
Puribai Wd/O Babubhai Bhopajibhai Mer & 5 Other(S) Vs Prabatsingh Mohansingh Rajput & 1 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0034
High Courts14 Dec 2022
Oriental Insruance Company Ltd Vs Udesinh Kabhaibhai Parmar & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0033
High Courts13 Dec 2022Allowed
Sun Glory Education Foundation Vs National Faceless Assessment Centre, Delhi
Gujarat High Court · (2022) 12 GUJ CK 0084
Income Tax Act, 1961 — Section 56(2)(x), 143(1), 143(2), 143(3), 144, 144B, 144B(1)xvi(b), 144B(9)Companies Act, 2013 — Section 8
High Courts13 Dec 2022Allowed
Bhavesh @ Bhayo Rudabhai Goganbhai Kodiyatar Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0078
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 116B
High Courts13 Dec 2022Dismissed
Principal Commissioner Of Income Tax, Surat-1 Vs Natvarlal Purshottamdas Patel
Gujarat High Court · (2022) 12 GUJ CK 0077
Income Tax Act,1961 — Section 50C, 50(C)(2), 260A
High Courts13 Dec 2022Disposed Of
Hardik Manharlal Kotecha Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 256, 378Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1898 — Section 247
High Courts13 Dec 2022Allowed
Nitin Shashikant Rathod Vs Isha Suppliers Thro Proprietor & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 256, 378Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1898 — Section 247
High Courts12 Dec 2022Disposed Of
Karmanbhai Madhabhai Sakhat Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0088
High Courts12 Dec 2022Allowed
Toral Mineral Through Proprietor Dhanrajsinh Gambhirsinh Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0087
High Courts12 Dec 2022Allowed
Vinodbhai Ranmalbhai Makvana Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0082
Constitution Of India, 1950 — Article 226Gujarat Mineral (Prevention Of Illegal Mining Storage And Transportation) Rules, 2017 — Rule 12, 12(b)(i), 12(2)(b)(ii), 12(7), 21, 22
High Courts12 Dec 2022Partly Allowed
Kamlesh Harjibhai Vanzara Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0081
Constitution Of India, 1950 — Article 226
High Courts12 Dec 2022Partly Allowed
Devarshibhai Mohanbhai Oad Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0080
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2022Dismissed
Taraben Virabhai Dodia Vs State Of Gujarat & 5 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0086
High Courts09 Dec 2022Allowed/Disposed Of
Kaushik Harikrishna Mehta Vs Gujarat Maritime Board
Gujarat High Court · (2022) 12 GUJ CK 0085
High Courts09 Dec 2022
Mukeshbhai Nathabhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0079
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 18, 28A
High Courts09 Dec 2022Allowed/Disposed Of
Tata Aig General Insurance Co Ltd Vs Patel Vishnubhai Shankarlal
Gujarat High Court · (2022) 12 GUJ CK 0037
Motor Vehicles Act, 1988 — Section 173
High Courts09 Dec 2022Dismissed
Legal Heirs Of Late Vankar Jethabhai Mangalbhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0032
Gujarat Land Revenue Rules, 1972 — Rule 108(6A)Gujarat Land Revenue Code,1879 — Section 211
High Courts08 Dec 2022Allowed
Minor Dhananjay Pravinbhai Lathiya Vs Hasmukhbhai Hemrajbhai Adroja
Gujarat High Court · (2022) 12 GUJ CK 0076
Motor Vehicles Act, 1988 — Section 173
High Courts08 Dec 2022
Sharadaben W/O Govindbhai Kodipatel D/O Mathurbhai Gafurbhai Vs State Of Gujarat Through The Secretary
Gujarat High Court · (2022) 12 GUJ CK 0071
Gujarat Land Revenue Code, 1879 — Section 65, 65A, 66, 67, 67A, 79, 79A, 79A(a), 79A(b)