High Courts08 Dec 2022Dismissed
Ashokbhai Jamnadas Samta Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0069
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 4 of 76
High Courts08 Dec 2022Allowed
State Of Gujarat Thro Chief Engineer And Joint & 1 Other(S) Vs Jay Jawan Constuction
Gujarat High Court · (2022) 12 GUJ CK 0068
Arbitration And Conciliation Act 1996 — Section 11, 16(2)
High Courts08 Dec 2022Dismissed
Aditya Rajnikant Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0067
Constitution Of India, 1950 — Article 226Gujarat Professional Post-Graduate Medical Educational Courses (Regulation Of Admission) Rules, 2017 — Rule 4(1a)
High Courts08 Dec 2022Dismissed
Mahendra Chawla S/O Gopal Chawla Vs Union Of India
Gujarat High Court · (2022) 12 GUJ CK 0066
Constitution Of India, 1950 — Article 226
High Courts07 Dec 2022Allowed
Irfanhussain @ Natu S/O Kutbuddin Sajidbhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organized Crime Act, 2015 — Section 3(1)(i), 3(1)(ii), 3(2), 3(3), 3(4), 3(5)
High Courts07 Dec 2022Dismissed
Minaxi Nishikant Chakranarayan Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0065
High Courts07 Dec 2022Dismissed
Jaydeep Arunkumar Jani Vs Vadodara Municipal Corporation
Gujarat High Court · (2022) 12 GUJ CK 0064
High Courts07 Dec 2022Dismissed
Sushulaben W/O Dahyabhai Desaibhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0063
Constitution Of India, 1950 — Article 226Gujarat Land Revenue Act, 1879 — Section 65
High Courts07 Dec 2022Disposed Of
Rajeshbhai Kanjibhai Dabhi Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0062
Constitution Of India, 1950 — Article 226
High Courts06 Dec 2022Allowed
Prajapati Madhavlal Alias Madhabhai Bababhai Vs Gajikhan Fatankhan Deleted
Gujarat High Court · (2022) 12 GUJ CK 0074
Limitation Act, 1963 — Section 5
High Courts06 Dec 2022Disposed Of
Anwar Ahmed Patel Vs B.C. Gandhi
Gujarat High Court · (2022) 12 GUJ CK 0073
High Courts06 Dec 2022Allowed
Rameshbhai Ukkadbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0061
Constitution Of India, 1950 — Article 226
High Courts06 Dec 2022Allowed
Pratibhakunvar Dilipsinh Sisodiya Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0060
Constitution Of India, 1950 — Article 226
High Courts06 Dec 2022Allowed
Maheshbhai Damjibhai Desai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0059
Constitution Of India, 1950 — Article 226
High Courts06 Dec 2022Disposed Of
Jitendra Ramkrushna Sulke Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0058
High Courts02 Dec 2022Allowed
Jitesh @ Jigneshbhai Chhaniyabhai Bhoya Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts02 Dec 2022Disposed Of
Shree Bharat Saraswati Mandir Sansad - Sharda Gram Vs State Of Gujarat & 5 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0057
Constitution Of India, 1950 — Article 14
High Courts02 Dec 2022Dismissed
I P Mission Girls High School Through Chairman Anish Arthurshant Christian Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0056
Payment Of Gratuity Act, 1972 — Section 4, 4(2)
High Courts02 Dec 2022Dismissed
Zankhana Ankitkumar Shah Vs Union Of India
Gujarat High Court · (2022) 12 GUJ CK 0055
High Courts02 Dec 2022Dismissed/Disposed Of
Abhishek Pravinkumar Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0054
Constitution Of India, 1950 — Article 226