High Courts28 Nov 2022Dismissed
Lalitkumar Maganlal Ninama S/O Maganlal Jivabhai Ninama Vs Uttar Gujarat Vij Company Ltd
Gujarat High Court · (2022) 11 GUJ CK 0096
Constitution Of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 6 of 76
High Courts28 Nov 2022Dismissed
Mahotji Shanaji Thakore Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0095
High Courts25 Nov 2022Allowed
Harisinh Ravatsinh Dabhi Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0125
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 323, 427
High Courts25 Nov 2022Allowed
Rameshpuri Shankarpuri Goshwami Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0124
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294B, 323, 354A, 452, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts25 Nov 2022Allowed
Bhaveshbhai Jyantilal Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0123
Indian Penal Code, 1860 — Section 406, 409, 420, 477A
High Courts25 Nov 2022Disposed Of
OL Of M/S. Gujarat Rodrel Engg. Products Ltd. (In Liqn) Vs President, Gujarat Labour Federation
Gujarat High Court · (2022) 11 GUJ CK 0122
Companies (Court) Rules, 1959 — Rule 179Companies Act, 1956 — Section 529, 529A, 530, 530(2)
High Courts25 Nov 2022Dismissed
Anilbhai Vishrambhai Baraiya Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0121
Constitution Of India, 1950 — Article 14, 16
High Courts25 Nov 2022Allowed
Girishbharthi Shambhubharthi Swami Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0120
University Grant Commission Act, 1956 — Section 2(f)
High Courts25 Nov 2022Allowed
Ashokkumar Sajjankumar Jain Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0110
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Nov 2022Allowed
Prematadevi Lalit Mishra Thro Poa Prakash Lalit Mishra Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0119
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Nov 2022Allowed
Hirabhai Jagabhai HUN Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0118
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Nov 2022Allowed
Patel Zalak Sunny Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0117
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Nov 2022Allowed
Arvindbhai Natubhai Rathva Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0116
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Nov 2022Allowed
Ravinder Laxman Singh Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0115
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Nov 2022Allowed
Sorathiya Chaturbhai Nagjibhai Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0114
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Nov 2022Allowed
Mohanlal @ Mavabhai Shyamlal Dindor Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0113
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Nov 2022Allowed
Sitadevi Avdesh Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0112
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Nov 2022Allowed
Makwana Anilkumar Karshan Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0111
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts23 Nov 2022Disposed Of
Manharbhai Parmabhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0094
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14(A)Indian Penal Code, 1860 — Section 143, 504, 506(2)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(1)(r), 3(1)(s), 3(2)(v)
High Courts23 Nov 2022Allowed
Alfaz Sajidmiya Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0093
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 188, 302, 323, 504, 506(2)