COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 8 of 76

High Courts17 Nov 2022Allowed

Vankar Nikunjkumar Babubhai Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0072

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Arvind Himatlal Sheth Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0071

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Avadh Bharatbhai Jiyani Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0070

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Vineshbhai Maganbhai Mavi Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0069

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Malek Shahbajkhan Yusufbhai Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0068

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Dilipkumar Kantibhai Machi Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0067

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts16 Nov 2022Dismissed

Randhirbhai Jetabhai Gujariya (Ahir) Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0066

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 14(A)Indian Penal Code, 1860 — Section 294(b)Code Of Criminal Procedure, 1973 — Section 438

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High Courts16 Nov 2022Allowed

Bharat Bhimji Nagda Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0065

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420

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High Courts16 Nov 2022Allowed

Mulrajsinh Melubhai Mahida Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0064

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 354B, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts16 Nov 2022Allowed

Mohanbhai Devaliabhai Gamit Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0063

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)

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High Courts16 Nov 2022Allowed

Chinmay Rajendrabhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376(2)(n), 506(2)

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High Courts16 Nov 2022Allowed

Shaikh Tanvir Ahemad Altaf Ahemad Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65E, 98(2), 116(B)

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High Courts15 Nov 2022Allowed

Deepabhai @ Deepakbhai Bhemabhai Waghela(Dispose Of As Withdrawn) Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0060

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 114, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 438

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High Courts15 Nov 2022Allowed

Vinitkumar Vijaykumar Raval Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 409, 420, 465, 467, 468, 471

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High Courts15 Nov 2022Allowed

Chavda Shashikant Muljibhai (Dalwadi) Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A), 65(e), 116B

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High Courts15 Nov 2022Allowed

Ajitkumar Sureshkumar Vaishnav Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120(B), 406, 420

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High Courts15 Nov 2022Allowed

Rooplal S/O Logarlalji Dangi Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0056

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts15 Nov 2022Allowed

Badiyabhai Dhanabhai Dangi Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0055

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts14 Nov 2022Allowed/Disposed Of

Dayabhai Valjibhai @ Bachubhai Korat Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0054

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 147, 149, 323, 341, 504Gujarat Police Act, 1951 — Section 135

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High Courts14 Nov 2022Allowed

Abhishek Ajaybhai Khaitan Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0053

Indian Penal Code, 1860 — Section 120B, 406, 420, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 438

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