High Courts23 Nov 2022Allowed
Dharmendrabhai @ Lalo Raymalji Thakore Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65e, 81, 116B
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 7 of 76
High Courts23 Nov 2022Allowed
Sunil Odharsinh Gohil Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366
High Courts23 Nov 2022Allowed
Monaben Ajaybhai Tiwari Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 467, 468, 471
High Courts22 Nov 2022Allowed
Mohammedhasan @ Baba Alikhan Pathan Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0089
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 380, 454, 457Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Nov 2022Allowed
Shahrukh @ Dancer Mahebubbhai Gafurbhai Mansuri Through Mahebubbhai Gafurbhai Mansur Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0088
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379
High Courts22 Nov 2022Allowed
Prakash Sukumaran Raghvan Through Jayesh Govindbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0087
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ba), 3(2)Indian Penal Code, 1860 — Section 406, 420Information Technology Act, 2000 — Section 66c, 66d
High Courts22 Nov 2022Allowed
Mohammed Dilshad @ Batka Pirmohammed Shaikh Through Shah Mohammed Pirmohammed Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0086
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 343, 363, 365, 385, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Nov 2022Allowed
Jabbarkhan Rehmuddin Atarkhan Mev Through Rehmuddin Atarkhan Mev Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0085
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ba), 3(2)Indian Penal Code, 1860 — Section 406, 420Information Technology Act, 2000 — Section 66c, 66d
High Courts21 Nov 2022Allowed
Ashwin Laxmichand Rana Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0084
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts21 Nov 2022Allowed
Dilanbhai Chhaganbhai Pasaya Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0083
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts21 Nov 2022Allowed
Vestabhai Dariyasing Bhuriya Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0082
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts21 Nov 2022Allowed
Dilip Khayalilal Chaudhary Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0081
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts21 Nov 2022Allowed
Memon Imranbhai Sattarbhai Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0080
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts21 Nov 2022Allowed
Solanki Vanrajsinh Amratsinh Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0079
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts18 Nov 2022Allowed
Patel Kiritbhai Jayendrabhai Thro Poa Parvatiben Ravjibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0078
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts18 Nov 2022Allowed
Rangaben Vinubhai Gohel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0077
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts18 Nov 2022Allowed
Nareshkumar Kiritbhai Dabhi Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0076
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts18 Nov 2022Allowed
Goral Jayeshbhai Ahir Through Poa Kapilkumar Chiman Halpati Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0075
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts18 Nov 2022Allowed
Solanki Divyraj Sanjaybhai Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0074
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts18 Nov 2022Allowed
Ashokbhai Dalabhai Rathod Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0073
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)