High Courts14 Nov 2022Allowed
Jitendrabhai Jashubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0052
Indian Penal Code, 1860 — Section 294(B), 406, 409, 420, 506(2)Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 9 of 76
High Courts14 Nov 2022Allowed
Laxmiben Kavaji Tejot Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0051
Indian Penal Code, 1860 — Section 114, 380, 457Code Of Criminal Procedure, 1973 — Section 438
High Courts14 Nov 2022Allowed
Umeshmaharaj Mavjibhai Aacharya Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0050
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts14 Nov 2022Allowed
Vikaskumar Shivprasad Verma Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 81
High Courts11 Nov 2022Allowed
Samir @ Gamliyo Iqbalbhai Lodi Pathan Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0048
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va) , 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 323, 506(2)
High Courts11 Nov 2022Allowed
Rajiv Shriram Bhakri (Bhaakari) Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts11 Nov 2022Allowed
Rajesh Devshibhai Matang Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 116B
High Courts11 Nov 2022Allowed
Brahmbhatt Brijen Prakash Vs Chief Officer, Kalol Municipality
Gujarat High Court · (2022) 11 GUJ CK 0045
Constitution Of India, 1950 — Article 226
High Courts11 Nov 2022Allowed
Piyush Ambalal Gandhi Vs Dy Commissoner Of Income Tax Circle 2
Gujarat High Court · (2022) 11 GUJ CK 0044
Income Tax Act, 1961 — Section 10(10(D), 56, 80C, 80CCC, 80CCC(1), 80CCC(2), 80G, 147, 148
High Courts11 Nov 2022Allowed
Patel Manojkumar Jayantilal Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0043
Constitution Of India, 1950 — Article 226
High Courts10 Nov 2022Allowed
Santoshbhai Thakorbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0042
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Nov 2022Allowed
Govindbhai Manshibhai Godani Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0041
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Nov 2022Allowed
Dilipsinh Jilubha Jadeja Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0040
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Nov 2022Allowed
Hirenkumar Ishvarbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0039
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Nov 2022Allowed
Chandreshsingh Kalubha Zala Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0038
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Nov 2022Allowed
Thakor Khodaji Ramaji Thro Shambhu Lal Udayram Gurjar Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0037
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts09 Nov 2022Allowed
Dilipkumar Asvinbhai Juaarava Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65(e). 81, 83, 98(2), 116B
High Courts09 Nov 2022Allowed
Maheshbhai Harshadbhai Trivedi Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 114, 120B, 409, 420, 465, 468, 471
High Courts09 Nov 2022Allowed
Keshavdas Nanakdas Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 307, 323, 326(a), 354(B), 376(2)(n), 504, 506(2)
High Courts09 Nov 2022Allowed
Vasantkumar Chhunilal Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 420, 465, 467, 468, 471