High Courts09 Nov 2022Dismissed
Swati Land Developers Pvt Ltd Vs Vrajlal Tapubhai Lodhia
Gujarat High Court · (2022) 11 GUJ CK 0032
Code Of Civil Procedure, 1908 — Section 10, 115, Order 21 Rule 11
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 10 of 76
High Courts09 Nov 2022Disposed Of
Patel Bharatbhai Ganeshji & 17 Other(S) Vs State Of Gujarat & 10 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0031
Constitution Of India, 1950 — Article 226
High Courts09 Nov 2022Disposed Of
Patel Ranaji Pragji & 34 Other(S) Vs State Of Gujarat & 10 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0030
Constitution Of India, 1950 — Article 226
High Courts08 Nov 2022Allowed
Pradyumansinh Narendrasinh Zala Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 149, 186, 332, 395, 504, 506(2)
High Courts08 Nov 2022Allowed
Harpalsinh Gajendrasinh Zala Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 149, 332, 395, 504, 506(2)
High Courts08 Nov 2022Allowed
Ami Amrutbhai Makwana Minor Daughter Through Father Amrutbhai Chhaganbhai Makwana Vs Birth And Death Registrar
Gujarat High Court · (2022) 11 GUJ CK 0027
Constitution Of India, 1950 — Article 226Gujarat Registration Of Births And Deaths Rule, 2004 — Rule 11, 11(4), 11(5), 11(6), 11(7)Gujarat Secondary Education Regulation, 1974 — Regulation 12(A)
High Courts08 Nov 2022Allowed
Anitaben W/O Kalpeshkumar Patel D/O Jagjivanbhai Cheldas Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0026
Constitution Of India, 1950 — Article 226Gujarat Registration Of Birth And Death Rules, 2004 — Rule 11(4), 11(5)Registration Of Births And Deaths Act, 1969 — Section 15
High Courts08 Nov 2022Allowed
Jagdishbhai Somabhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0025
Constitution Of India, 1950 — Article 226
High Courts08 Nov 2022Allowed
Riddhi Nayankumar Soni Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0024
Constitution Of India, 1950 — Article 226
High Courts07 Nov 2022Dismissed
Yogiji Petroleum & 1 Other(S) Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0023
Constitution Of India, 1950 — Article 226
High Courts07 Nov 2022Allowed
Patel Jinalben Anilkumar Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0022
Gujarat Registration Of Births And Deaths Rules, 2004 — Rule 11(4), 11(5)Registration Of Births And Deaths Act, 1969 — Section 15
High Courts07 Nov 2022Allowed
Parimal Jayeshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0021
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts07 Nov 2022Allowed
Tulsibhai Biljibhai Dubhil Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0020
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts07 Nov 2022Allowed
Sanjay Ramdas Mali Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0019
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts07 Nov 2022Allowed
Gineshbhai Jatariyabhai Gamit Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482 Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Nov 2022Disposed Of
Raju Roopchand Krishnani @ Raju Gendi Thro Bhartiben Rajubhai Krishnani Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0017
High Courts04 Nov 2022Partly Allowed
Mohamadasif Abdulgani Memon Through Ujhma Mohamadasif Memon Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0016
High Courts04 Nov 2022
Ismail @ Pintu Ibrahim Khokhar Thro Khokhar Mohammadayaz Mohammadsafi Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0015
High Courts04 Nov 2022
Kalubhai Pravinbhai Chopda Thro Chopda Daxaben Pravinbhai Vs National Investigation Agency
Gujarat High Court · (2022) 11 GUJ CK 0014
High Courts04 Nov 2022Partly Allowed
Jayantibhai Mulchandbhai Thakkar Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0013