High Courts20 Oct 2022Allowed
Sukkarbhai Ranchhodbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0111
Constitution Of India, 1950 — Article 14, 16Contempt Of Courts Act, 1971 — Section 2(b)
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 12 of 76
High Courts19 Oct 2022Allowed/Disposed Of
Jadeja Balvantsinh Vesalji Vs Panbai Harshi Shah
Gujarat High Court · (2022) 10 GUJ CK 0106
Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33
High Courts19 Oct 2022Allowed
Mayurdhvajsinh Gunvantsinh Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0105
Constitution Of India, 1950 — Article 226Gujarat Civil Services (Pension) Rules, 2002 — Rule 25
High Courts19 Oct 2022Disposed Of
Madhuben Umedbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0104
High Courts19 Oct 2022Allowed
Kanubhai Bhailalbhai Raval & 2 Other(S) Vs State Of Gujarat & 4 Other(S)
Gujarat High Court · (2022) 10 GUJ CK 0102
Constitution Of India, 1950 — Article 226
High Courts18 Oct 2022Allowed
Ramu Yadav S/O Sarvadin Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0110
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 302, 307, 407Gujarat Prohibition Act, 1949 — Section 65(A), 66(1)(b), 68, 81, 83
High Courts18 Oct 2022Allowed
Nilesh @ Niliyo Bhikhabhai Sharma Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0109
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116(B)
High Courts18 Oct 2022Allowed
Thakur Prasad Singh S/O Ambika Singh Vs Central Bureau Of Investigation
Gujarat High Court · (2022) 10 GUJ CK 0108
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 7, 7A, 8, 9
High Courts18 Oct 2022Allowed
Dharmeshbhai Nareshbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0107
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 279, 300, 302, 304Motor Vehicles Act, 1988 — Section 177, 184
High Courts18 Oct 2022Allowed
Takhatsinh Amarsinh Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0103
Constitution Of India, 1950 — Article 226Industrial Disputes, Act, 1947 — Section 25B
High Courts17 Oct 2022Allowed
Madabhai Arjanbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0101
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 427, 504, 506(2)Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4(1), 4(3), 5(c)
High Courts17 Oct 2022Disposed Of
Meramanbhai Ramabhai Odedra Vs Dhaniben Jivabhai Khijdariya
Gujarat High Court · (2022) 10 GUJ CK 0100
Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33
High Courts17 Oct 2022Allowed
Vechatbhai Manabhai Bariya Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2022) 10 GUJ CK 0099
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts17 Oct 2022Allowed
Parmar Mansinh Jesingbhai Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0098
Constitution Of India, 1950 — Article 14, 16, 21
High Courts17 Oct 2022Allowed
Late Rameshbhai Bhikhabhai Parmar Since Decd. Through Lhrs Laxmiben Rameshbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0097
Constitution Of India, 1950 — Article 14, 16, 21Contempt Of Courts Act, 1971 — Section 2(b)
High Courts17 Oct 2022Allowed
Ashwinkumar Kishorbhai Khavdu Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0096
Industrial Disputes Act, 1947 — Section 25B
High Courts14 Oct 2022Allowed
Atulbhai Poonamchand Patel Vs Varsangbhai Devkaranbhai Rabari Deleted
Gujarat High Court · (2022) 10 GUJ CK 0095
Limitation Act, 1963 — Section 5
High Courts14 Oct 2022Allowed
Darkuben Mirajibhai Pawar Bhil Vs Shankarbhai Rajarambhai
Gujarat High Court · (2022) 10 GUJ CK 0094
Limitation Act, 1963 — Section 5
High Courts14 Oct 2022Allowed
Reliance General Insurance Co Ltd Vs Ranvirsinh Rajendrasinh Mahida
Gujarat High Court · (2022) 10 GUJ CK 0093
Limitation Act, 1963 — Section 5
High Courts14 Oct 2022Allowed
Mukeshkumar S/O Gasiramji Gangadharji Sharma Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323Gujarat Police Act, 1951 — Section 135