High Courts14 Oct 2022Allowed
Jayesh Gaurishankar Dave Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 376, 449
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 13 of 76
High Courts14 Oct 2022Allowed
Shyambhai Bharatbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(A), 65(E), 98(2), 116BIndian Penal Code, 1860 — Section 279, 427, 465, 468, 471
High Courts14 Oct 2022Allowed
Sagarkumar Kiranbhai Chaudhary Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts14 Oct 2022Allowed
Sankarbhai Naginbhai Bariya Vs Maganbhai Somabhai Bariya
Gujarat High Court · (2022) 10 GUJ CK 0088
High Courts14 Oct 2022Dismissed
Panchmahal District Panchayat Through Its District Developement Officer Vs Bharatbhai Hathibhai Bariya
Gujarat High Court · (2022) 10 GUJ CK 0087
Constitution Of India, 1950 — Article 226Industrial Disputes, Act, 1947 — Section 25B, 33(C)
High Courts14 Oct 2022Allowed
Kalpanaben Pankajbhai Shah Vs Bhavnagar Area Development Authority & 2 Other(S)
Gujarat High Court · (2022) 10 GUJ CK 0086
Constitution Of India, 1950 — Article 226Gujarat Town Planning And Urban Development Act, 1976 — Section 12, 12(2), 12(2)(b), 12(2)(d), 12(2)(f), 12(2)(k), 12(2)(o), 17(1)(a)(ii), 17(2), 19, 20, 20(1), 20(2), 21, 22
High Courts14 Oct 2022Allowed
M/S L G Chaudhary Vs Union Of India
Gujarat High Court · (2022) 10 GUJ CK 0085
Constitution Of India, 1950 — Article 226Sabka Vishwas [Legacy Dispute Resolution] Scheme Rules, 2019 — Rule 6, 7Finance Act, 2019 — Section 125, 126, 127
High Courts13 Oct 2022Allowed/Disposed Of
Ashok Gangdasbhai Patel Vs L H Of Decd. Rasiklal Maganlal Mehta
Gujarat High Court · (2022) 10 GUJ CK 0084
Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33
High Courts13 Oct 2022Allowed/Disposed Of
M/S Vinsons,Stevadores,Dubashes And Travel Agents Vs Board Of Trustees Of Kandla Port Trust
Gujarat High Court · (2022) 10 GUJ CK 0083
Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33
High Courts13 Oct 2022
Natubhai Gokalbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0082
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B
High Courts13 Oct 2022Dismissed
Laltaprasad Balashankar Pande Vs Ramsajivan Balashankar Pande
Gujarat High Court · (2022) 10 GUJ CK 0081
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 41 Rule 27 (1)(aa), Order 41 Rule 27 (1)(b)
High Courts13 Oct 2022Dismissed
Bhaveshkumar Kantibhai Brahambhatt Vs Rupesh Bhanubhai Brahambhatt
Gujarat High Court · (2022) 10 GUJ CK 0080
Constitution Of India, 1950 — Article 226, 227
High Courts12 Oct 2022Allowed
Sabir Hanif Khan Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 29
High Courts12 Oct 2022Allowed
Dashrathsinh @ Dashu Chandubha Zala Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 323, 325, 302, 307, 326, 506Gujarat Police Act, 1951 — Section 135
High Courts12 Oct 2022Allowed
Sukhrambhai Jamsingbhai Rathva Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1)(b)(a), 29
High Courts12 Oct 2022Allowed
Labhubhai Amarsibhai Saraniya Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 342, 354(A), 376(1), 380, 506, 511
High Courts12 Oct 2022Allowed
Sureshbhai Vajubhai Palani (T.Koli) (Sureshbhai Vajubhai Khalasi) Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2) (J)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4, 5(L), 6, 12
High Courts12 Oct 2022Allowed
Mangalbhai Shankarbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 465, 467, 468, 471
High Courts12 Oct 2022Allowed
Dangi Satpalsinh @ Kohinoor Dilipsinh (Juvenile) Through Dangi Sonkaur Dilipsinh Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0073
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 114, 380, 414, 454, 457
High Courts12 Oct 2022Dismissed
Pratikbhai Pravinbhai Parmar Vs Mayurbhai K. Parikh (Proprietor Of Omkar Firm)
Gujarat High Court · (2022) 10 GUJ CK 0072
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 397, 482Negotiable Instruments Act, 1881 — Section 138