Gujarat High Court Judgments 2022 — Page 15

High Courts10 Oct 2022Allowed

Mahendrasinh Bhojubha Chavda Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0051

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 114, 306, 506(2)Gujarat Money Lenders Act, 2011 — Section 5, 33, 40, 42

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High Courts10 Oct 2022Allowed

Bhavesh @ Dharmesh @ Dhamo S/O Jayeshbhai Dedkawala Vs Jail Superintendent

Gujarat High Court · (2022) 10 GUJ CK 0050

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High Courts07 Oct 2022Allowed

Danabhai @ Kanabhai Khodabhai Dangar Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 409, 420

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High Courts07 Oct 2022Allowed

Sandip @ Dipak Shersing @ Kundansing Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307Gujarat Police Act, 1951 — Section 135(1)

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High Courts07 Oct 2022Disposed Of

Haribhai Lalabhai Patel Vs Narendra Chimanlal Trivedi

Gujarat High Court · (2022) 10 GUJ CK 0043

Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31

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High Courts07 Oct 2022Disposed Of

Fatahbhai Kathudiyabhai Gamit Vs Devjibhai Kathudiyabhai Gamit

Gujarat High Court · (2022) 10 GUJ CK 0042

Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31

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High Courts07 Oct 2022Disposed Of

State Of Gujarat Vs Parvez Ahemad Yusuf Kadari

Gujarat High Court · (2022) 10 GUJ CK 0041

Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31

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High Courts07 Oct 2022Disposed Of

Titubhai Madiyabhai Damor Vs Titubhai Puniyabhai Damor

Gujarat High Court · (2022) 10 GUJ CK 0040

Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31

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High Courts07 Oct 2022Allowed

Bilal S/O Afjal Shah Through Shabbir Sabir Shaikh Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0039

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(2)

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High Courts07 Oct 2022Allowed

Kishanbhai Dhanjibhai Rathod Through Dhaniben Dhanjibhai Rathod Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0038

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(b), 307, 323, 379(A)(3)Gujarat Police Act, 1951 — Section 135

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High Courts07 Oct 2022Allowed