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Gujarat High Court judgments, 2022

1,504 judgments · page 17 of 76

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High Courts04 Oct 2022Allowed

Ishwarbhai Pratapbhai Vakhala Vs State Of Gujarat & 3 Other(S)

Gujarat High Court · (2022) 10 GUJ CK 0007

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65(e), 81, 116(b)
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High Courts03 Oct 2022Allowed

Himmat @ Hemant Naranbhai Devaliya (Rathod Kumbhar) Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354, 363, 366, 376
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High Courts03 Oct 2022Allowed

Bharatdas Ramsevakdas Khakhi Through Khaki Bhagvatidas Ramsevakdas Vs District Magistrate, Surendranagar

Gujarat High Court · (2022) 10 GUJ CK 0005

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 98(2), 116B
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High Courts03 Oct 2022Allowed

Sanjay @ Sanju S/O Nirbhan @ Virbhanbhai Khernar Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0004

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 384, 505(1)(B), 505(2)
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High Courts03 Oct 2022Allowed

Muntajir @ Bhuriya Muktyarali Makrani Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0003

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323Gujarat Police Act, 1951 — Section 135
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High Courts03 Oct 2022Allowed

Ravi S/O Shripal Jaydev Pal Through Ajaypal Shri Pal Jaydev Pal Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0002

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65(E), 81, 116B
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High Courts03 Oct 2022

Ashwinkumar Virjibhai Kasundra Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0001

National Highways Act, 1956 — Section 3A, 3D(3)
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High Courts30 Sept 2022Allowed

Hasmukhlal V Shah Decd.Through The Lrs Vs Pruithavishinh S Champavat & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0193

Limitation Act, 1963 — Article 54Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 1Specific Relief Act, 1963 — Section 20
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High Courts30 Sept 2022Dismissed

Janak Shantilal Patel & 1 Other(S) Vs M/S Aditya Birla Finance Limited & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0192

Constitution Of India, 1950 — Article226Partnership Act, 1932 — Section 4Gujarat Municipalities Act, 1963 — Section 61, 61(1), 61(1)(b)
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High Courts30 Sept 2022Allowed

Faizal S/O Jabiullah Pathan Through Akilabi W/O Jabiullah Pathan Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0191

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
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High Courts30 Sept 2022Dismissed

Swati W/O Aditya Bhalerao D/O Zikubhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0190

Medical Termination Of Pregnancy Act, 1971 — Section 2(d), 3, 3(1), 3(2), 3(2)(b)(ii), 4, 4(b), 4(1), 5
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High Courts30 Sept 2022Allowed

OL OF M/S Arm Polymers Ltd (In Liqn) Vs Idbi Bank Ltd

Gujarat High Court · (2022) 09 GUJ CK 0189

Companies (Court) Rules, 1959 — Rule 281, 298Companies Act, 1956 — Section 481, 559
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High Courts30 Sept 2022Dismissed

Parvatiben Ishwarbhai Vs Kashiben Chaturbhai Patel & 8 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0188

Code Of Civil Procedure, 1908 — Section 100Transfer Of Property Act, 1882 — Section 122, 123, 124, 125, 126, 127, 128, 129Registration Act, 1908 — Section 17(2)
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High Courts30 Sept 2022Allowed

Universal Sompo General Insurance Co. Ltd Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0187

Constitution Of India, 1950 — Article 32, 142, 226, 227Insurance Act, 1938 — Section 23(1), 23(3), 24, 64BElectricity Act, 2003 — Section 125
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High Courts30 Sept 2022

Kishor Popatlal Trivedi Vs Secretary

Gujarat High Court · (2022) 09 GUJ CK 0186

Constitution Of India, 1950 — Article 14, 16Contempt Of Courts Act, 1971 — Section 2(b)
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High Courts29 Sept 2022Dismissed

State Of Gujarat Vs Patel Amitkumar Kunvarji & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0185

Indian Penal Code, 1860 — Section 507Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(10)Code Of Criminal Procedure, 1973 — Section 378, 417
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High Courts29 Sept 2022Dismissed

Aspire Home Finance Corporation Ltd. Thro Satishkumar Pravinbhai Trapasiya Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0184

Code Of Criminal Procedure, 1973 — Section 256, 378Negotiable Instruments Act, 1881 — Section 138, 139, 141, 142
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High Courts29 Sept 2022Disposed Of

Gupta Maheshkumar Kalikaprasad Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0183

Code Of Criminal Procedure, 1973 — Section 378Negotiable Instruments Act, 1881 — Section 118(a), 138, 138(b), 139
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High Courts29 Sept 2022Allowed

Rambhai Bhimsinh Nandaniya (Aahir) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0182

Gujarat Mineral (Prevention Of Illegal Mining And Transportation And Storage) Rules, 2016 — Rule 21Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 379
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High Courts29 Sept 2022Allowed

Takhiben Amarsinh Thakore Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0181

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(E), 81
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