COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 19 of 76

High Courts27 Sept 2022Allowed

Sikandar S/O Thavra Damor Through His Friend Chandu S/O Ramji Bhoi Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0160

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 83, 116B

High Courts27 Sept 2022Allowed

Ishwar Rameshbhai Vansfodiya Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0159

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65E, 81, 98(2)

High Courts27 Sept 2022Allowed

Vijaybhai @ Pritesh Laxmanbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0158

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 65E, 81, 98(2), 116B

High Courts27 Sept 2022Allowed

Mukhtar Alias Mukhtayar Akhtar S/O Sattar Shaikh Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0157

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 332, 337, 353, 394, 504, 506(2)

High Courts27 Sept 2022Disposed Of

Sam Fine O Chem Limited Through Dipakbhai Natvarlal Mehta Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0156

High Courts26 Sept 2022Allowed

Bhuriben W/O Kadubhai Ratnabhai Pagi Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0155

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(f), 3(1)(g), 3(1)(r), 3(1)(s), 3(2)(va), 14ACode Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 447, 504, 506(2)

High Courts26 Sept 2022Allowed

Dhruv @ Panseriyo Kamleshbhai Bachubhai Chunara Thru His Mother Ashaben Kamleshbhai Chunara Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2022) 09 GUJ CK 0154

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(3), 394

High Courts26 Sept 2022Allowed

Mahendrasinh Agarsinh Barad Vs Commissioner Of Police (Ahmedabad City)

Gujarat High Court · (2022) 09 GUJ CK 0153

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324Gujarat Police Act, 1951 — Section 135(1)

High Courts26 Sept 2022Allowed

Prabhakar @ Shambhu Karnavat Mudliyar Vs Commissioner Of Police (Ahmedabad City)

Gujarat High Court · (2022) 09 GUJ CK 0152

Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 506(2)Gujarat Police Act, 1951 — Section 135(1)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

High Courts26 Sept 2022Allowed

Ravindra @ Kallu Chaganbhai Chauhan Through Dipika Ravindra Chauhan Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0151

Indian Penal Code, 1860 — Section 114, 294(B), 323, 325Gujarat Police Act, 1951 — Section 135(1)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

High Courts26 Sept 2022Allowed

Chirag Dineshbhai Japdiya Through His Father Dineshbhai Bhanjibhai Japdiya Vs Police Commissioner, Rajkot

Gujarat High Court · (2022) 09 GUJ CK 0150

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

High Courts26 Sept 2022Allowed

Natvarlal Shambhulal Vyas Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0149

Constitution Of India, 1950 — Article 14, 226

High Courts26 Sept 2022Allowed

Paresh Ishwarbhai Desai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0148

High Courts26 Sept 2022Allowed

Chandrikaben Bharatkumar Patel Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0147

Constitution Of India, 1950 — Article 226Gujarat Registration Of Births And Deaths Rules, 2004 — Rule 11Registration Of Births And Deaths Act, 1969 — Section 8, 9, 15, 25

High Courts26 Sept 2022Disposed Of

Kirtibhai Jivanbhai Bharvad Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0146

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b), 60, 69, 70, 73, 81, 82, 82(1), 83, 86, 87, 90, 155, 438, 482Indian Penal Code, 1860 — Section 114, 120B, 201, 380, 384, 406, 409, 465, 468, 471, 477, 479

High Courts23 Sept 2022Dismissed

Yashwantkumar Hiralal Patel Vs Patel Pritesh Kanubhai & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0145

Indian Penal Code, 1860 — Section 36, 114, 120B, 201, 379, 409Information Technology Act, 2000 — Section 72Gujarat Secondary Education Act, 1972 — Section 43

High Courts23 Sept 2022Dismissed

Ramanbhai Somabhai Patel Since Decd.Thro His Heirs Vs Patel Mangalbhai Revabhai & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0144

Code Of Civil Procedure, 1908 — Section 60, 61, 100, 100(5), 101, 103Transfer Of Property Act, 1882 — Section 48, 58, 60Gujarat Co-Operative Societies Act, 1961 — Section 48, 48(2), 48(3), 60

High Courts23 Sept 2022Disposed Of

Panchal Dipal Hareshbhai & 195 Other(S) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0143

Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 248, 254, 254(1), 254II, 309, 372Gujarat Civil Service (Leave) Rules, 2002 — Rule 57, 77, 78, 84

High Courts23 Sept 2022Allowed

Mavjibhai Punabhai Vaghela Through His Son Vaghela Hareshbhai Mavjibhai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0142

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)

High Courts23 Sept 2022Allowed

Jayesh @ Jaylo S/O Ashokbhai Survade Through His Friend Azim S/O Rahimbhai Shaikh Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0137

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65E, 81