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Gujarat High Court judgments, 2022

1,504 judgments · page 21 of 76

High Courts21 Sept 2022Dismissed

Virendrasingh Kevalsingh Kushwaha & 16 Other(S) Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0119

Constitution Of India, 1950 — Article 226, 227Gujarat Town Planning And Urban Development Rules, 1979 — Rule 16, 17, 18, 18(2), 21, 26, 26(4), 26(5), 26(6), 33, 37Gujarat Town Planning & Urban Development Act, 1976 — Section 2 (xvi), 2(xviii), 14, 40, 40(93)(k), 41, 42, 43, 44, 45, 46, 47, 48A, 48A(i), 48(A)(3), 48(2), 50, 51, 52, 65, 67, 68, 69, 70, 71
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High Courts20 Sept 2022Dismissed

Bapbhai Hathiabhai Khachar Vs State Of Gujarat & 3 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0115

Constitution Of India, 1950 — Article 213, 226, 227, 252, 252(1), 252(2), 291, 366Gujarat Agricultural Lands Ceiling Act, 1960 — Section 2, 2(n), 2(o), 2(q), 2(1), 2(1)(iv), 2(3), 2(5), 2(6), 2(6)(iv), 2(1)(a), 2(1)(b), 2(1)(c), 2(6)(e), 2(6)(I)(f), 2(11), 2(12), 2(17), 2(17)(ii), 2(17)(ii)(c), 2(17)(i)(ii)(a), 2(17)(i)(ii)(b), 2(17)(i)(ii)(c), 2(17)(i)(ii)(d), 2(27A), 6, 6(3B), 6(3)(B), 6(3C), 6(3)(C), 21, 35, 38Saurashtra Estate Acquisition Act, 1952 — Section 2(ii), 2(a), 2(b), 2(e), 2(f), 2(6), 2(15), 2(18), 3, 4, 5, 5(1), 5(2), 27A
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High Courts20 Sept 2022Dismissed

Gadhavi Aala Nagshi Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0113

Constitution Of India, 1950 — Article 14, 16, 21, 226, 309Forest Guard, Class III, Competitive. Examination For Direct Recruitment Rules, 2016 — Rule 6, 19, 22, 26
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High Courts16 Sept 2022Allowed

Sohil Musabhai Hingora Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0101

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 324, 325, 504
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