Gujarat High Court Judgments 2022 — Page 20

High Courts23 Sept 2022Allowed

Azaz Mohammedbhai Hingora (Gameti) Through His Uncle Allarakhabhai Ismailbhai Palija Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0136

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 65E, 81Indian Penal Code, 1860 — Section 465, 468

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High Courts23 Sept 2022Allowed

Ashok Sureshbhai Dabhani Through His Father Sureshbhai Rupsinghbhai Dabhani Vs Commissioner Of Police

Gujarat High Court · (2022) 09 GUJ CK 0135

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)Indian Penal Code, 1860 — Section 114, 363, 366Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 11, 12, 16

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High Courts22 Sept 2022Allowed

Hitesh Hargovindbhai Desai Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0141

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 387, 504, 506(2), 507

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High Courts22 Sept 2022Allowed

Surajkumar @ Sonu S/O Bachchelal Jayswal Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0140

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 380

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High Courts22 Sept 2022Allowed

Vivek S/O Sureshkumar Tiwari Through Suresh Vijaynath Tiwari (Father) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0139

Indian Penal Code, 1860 — Section 114, 120(B), 341, 392, 394, 506(2)Gujarat Police Act, 1951 — Section 135(1)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

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High Courts22 Sept 2022Allowed

Abdul Hakik S/O Samshad Khan Through Parvej Ahmad S/O Mohammad Usman Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0138

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 420Information Technology Act, 2000 — Section 66(C)

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High Courts22 Sept 2022Dismissed

State Of Gujarat Vs Mavjibhai Shakrabhai Solanki & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0133

Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 378, 417

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High Courts22 Sept 2022Allowed

Sureshbhai Ramanbhai Prajapati Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0132

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 406, 420, 465, 467, 468, 471

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High Courts22 Sept 2022Allowed

Amit @ Lalu Zalim Mahendrasingh Rajput Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0131

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 201, 212, 225, 302, 307Gujarat Police Act, 1951 — Section 135

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High Courts22 Sept 2022Allowed

Dodia Haresh Rambhai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0130

Constitution Of India, 1950 — Article 226

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High Courts22 Sept 2022Allowed

Hakimsingh @ Kaliya @ Vinod @ Ashok @ Aslam Baijnathsingh Kushwah (Thakur) Thru Wife Binduben Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0129

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 380, 454

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High Courts22 Sept 2022Allowed

Dinesh @ Kaliyo Babubhai Jariya (Lodha) Vs Police Commissioner & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0128

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 307, 325, 504Gujarat Police Act, 1951 — Section 135(1)

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High Courts22 Sept 2022Allowed

Ajay @ Ajju Bhaidas Shirshath Thro Priyanshi Ajay Shirshath Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0127

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(2)(5), 3(2)(5A), 14(A)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 188, 201, 269, 302, 324, 326, 395

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High Courts21 Sept 2022Disposed Of

Osman Ramjubhai Dhobhi Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0126

Code Of Civil Procedure, 1908 — Section 96, 100, 100(1), Order 10 Rule 1, Order 10 Rule 1(5), Order 20 Rule 5, Order 28 Rule 2, Order 28 Rule 3, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33Provincial Insolvency Act, 1920 — Section 54

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High Courts21 Sept 2022Dismissed

Rammurti Umanath Yadav & 20 Other(S) Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0125

Constitution Of India, 1950 — Article 226, 227Gujarat Town Planning And Urban Development Rules, 1979 — Rule 16, 17, 18, 18(2), 21, 26, 33, 37, 68Gujarat Town Planning And Urban Development Act, 1976 — Section 2 (xvi), 2(xviii), 13, 17, 17(1)(i), 19, 40, 40(3)(a), 40(3)(b), 40(3)(c), 40(3)(d), 40(3)(E), 40(3)(f), 40(3)(g), 40(3)(h), 40(93)(k), 41, 41(1), 42, 43, 44, 45, 46, 47, 48, 48A, 48A(i), 48(1), 48(2), 48A(3), 50, 50(1), 51, 52, 52(1), 65, 67, 68, 69, 70, 71, 82

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High Courts21 Sept 2022Dismissed

Ramlal Sohanji Suthar & 13 Other(S) Vs State Of Gujarat & 3 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0124

Constitution Of India, 1950 — Article 226, 227Gujarat Town Planning And Urban Development Rules, 1979 — Rule 16, 17, 18, 18(2), 26, 33Code Of Civil Procedure, 1908 — Order 2 Rule 2(3)

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High Courts21 Sept 2022Allowed