Gujarat High Court Judgments 2026

High Courts23 Oct 2026Dismissed

Hubegroup India Private Limited Vs Union Of India & Ors.

Gujarat High Court · (2026) 10 GUJ CK 3088

Central Goods and Services Tax Act, 2017-Section 65, 65(1), 65(2), 65(3), 65(4), 65(6), 65(7), Explanation to Section 65, 73, 74, 74(1), 74A, 107

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High Courts23 Oct 2026

Rajesh Veljibhai Chavda Vs Bharat Ranchhodbhai Vaghela & Anr.

Gujarat High Court · 2025 INSC 863

Indian Penal Code, 1860-Sections 363, 366, 376(2)(n), 306Protection of Children from Sexual Offences Act, 2012-Sections 4, 6, 12, 29, 30Bharatiya Nagarika Suraksha Sanhita, 2023-Section 419

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High Courts22 Oct 2026Dismissed

State Of Gujarat Vs Anilsinh Dipsinh Chauhan & Anr.

Gujarat High Court · 2026 INSC 67

Indian Penal Code-Sections 504, 302 and 34Bombay Police Act-Section 135Code of Criminal Procedure, 1973-Section 378(1)(3), 209, 313

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High Courts22 Oct 2026Dismissed

State Of Gujarat Vs Gambhirbhai Kababhai & Anr.

Gujarat High Court · (2026) 10 GUJ CK 3079

Cr.P.C.-Section 378, 313IPC-Sections 376, 348, 342 and 114

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High Courts21 Oct 2026Dismissed

Kamlesh Harilal Goradia Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 10 GUJ CK 3090

Code of Criminal Procedure, 1973-Sections 173, 173(2), 227, 239, 465, 468 and 482Prevention of Corruption Act, 1988-Sections 13(1)(e) and 13(2)IPC-Sections 498A, 323, 114, 420, 464, 467, 468, 472 and 109

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High Courts19 Oct 2026Dismissed

State Of Gujarat Vs Arvindbhai Nathubhai Khara

Gujarat High Court · (2026) 10 GUJ CK 3087

BNSS-Section 419Cr.P.C.-Section 378, 313IPC-Sections 302, 307, 504, 114, 324

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High Courts16 Oct 2026Partly Allowed

Jainulabedin Abbasali Saiyed Vs Noorbanu Ibrahim Kureshi & Ors.

Gujarat High Court · (2026) 10 GUJ CK 2753

Constitution of India-Article 227CPC-Order 41 Rule 27, 6 Rule 17

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High Courts16 Oct 2026Allowed

Amankumar Anilbhai Bhatiya Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 10 GUJ CK 2751

Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989-Section 14-A, 18, 3(2)(v), 3(1)(r)(s)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 108, 115(2), 54

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High Courts16 Oct 2026Disposed Of

Kesav Credit Co-Operative Society Ltd. Thro Dilipsinhji Jashvantsinhji Gohil Vs Bhaveshbhai Nandrambhai Nimavat & Anr.

Gujarat High Court · (2026) 10 GUJ CK 2743

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 419, 413N.I. Act-Section 138, 143CrPC-Section 372, 378, 374, 200, 2(wa), 378(4)

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High Courts16 Oct 2026Dismissed

State Of Gujarat Vs Dinesh @ Lot Shravan Sonkar

Gujarat High Court · 2026 INSC 67

Criminal Procedure Code, 1973-Section 235(1), 154 to 172, 228(1)(b), 231(1)Indian Penal Code, 1860-Section 302Gujarat Police Act, 1951-Section 135

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High Courts16 Oct 2026Allowed

Shital Maulik Thakkar Guardian Of Akshat Maulik Thakkar Vs Regional Passport Authority

Gujarat High Court · (2026) 10 GUJ CK 2784

Constitution of India-Article 226Passport ActPassport Rules, 1980-Rule 4(A)(3)(a) of Schedule III, Section 4(A)(3) of Schedule II, 4(3) of Schedule II

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High Courts16 Oct 2026Allowed

Shital Maulik Thakkar Mother Of Mauilk Thakkar Vs Regional Passport Authority

Gujarat High Court · (2026) 10 GUJ CK 2785

Constitution of India-Article 226Passport ActPassport Rules, 1980-Rule-4(A)(3)(a) of Schedule-III, Section 4(A)(3), 4(3) of Schedule-II

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High Courts15 Oct 2026

Suleman Umarbhai Ibrahimbhai Dal Vs State Of Gujarat

Gujarat High Court · (2026) 10 GUJ CK 2749

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415Electricity Act, 2003-Section 135Probation of Offenders Act, 1958-Section 16(1), 6, 4

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High Courts15 Oct 2026Disposed Of

Snehhalbhai Sundarbhai Patel Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 10 GUJ CK 2788

Criminal Procedure Code, 1973-Section 378(4), 372, 378, 374, 200, 2(wa)BNSS-Section 413N.I. Act-Section 138, 143

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High Courts15 Oct 2026Disposed Of

Suleman Umarbhai Ibrahimbhai Dal Vs State Of Gujarat

Gujarat High Court · (2026) 10 GUJ CK 2777

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415Electricity Act, 2003-Section 135Probation of Offenders Act, 1958-Section 16(1), 6, 4

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High Courts14 Oct 2026Allowed

M/s Gujarat Co-Operative Milk Marketing Federation Limited Vs Union Of India & Ors.

Gujarat High Court · (2026) 10 GUJ CK 2747

Central Goods and Services Tax Act, 2017-Section 7, 15(4), 16(1), 22, 24, 24(5), 25, 25(4), 25(5), 31, 73, 73(2), 73(9), 73(10), 74, Explanation 2 to Section 74, Entry 2 of Schedule ICentral Goods and Services Tax Rules, 2017-Rule 28, 28(1), 30, 31, second proviso to Rule 28, second proviso to Rule 28(1)

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High Courts13 Oct 2026Allowed

Mohammad Yusuf Mohammad Punjani Vs Gujarat State Waqf Board & Ors.

Gujarat High Court · (2026) 10 GUJ CK 2748

Waqf Act, 1995-Section 3(i), 3(r), 32, 32(2)(g), 33, 38, 42, 67, 70, 71, 83, 83(5), 83(7), 85Code of Civil Procedure, 1908

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High Courts13 Oct 2026Dismissed

State Of Gujarat Vs Nagabhai Dhanabhai Patel

Gujarat High Court · (2026) 10 GUJ CK 2746

Cr.P.C.-Section 378, 313, 161, 162IPC-Sections 498A, 302, 304BBombay Police Act-Section 135

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High Courts12 Oct 2026Dismissed

Dashrathsinh Amarsinh Parmar Vs State Of Gujarat & Ors.

Gujarat High Court · 2026 INSC 67

Indian Penal Code-Sections 363, 366, 376(2)(n), 114Protection of Children from Sexual Offences Act, 2012-Sections 2(d), 4, 6, 12, 29, 30Bharatiya Nagarik Suraksha Sanhita, 2023-Section 419

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High Courts12 Oct 2026Dismissed

Besraji Mahadevji Meghval Vs State Of Gujarat & Ors.

Gujarat High Court · 2026 INSC 67

Indian Penal Code-Sections 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012-Sections 4, 6Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413, 180, 183

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Gujarat High Court judgments, 2026