Gujarat High Court Judgments 1984

Constitution of India, 1950 — Article 14, 233, 234, 309, 333General and Particularly Rules, 1970 — Rule 8(5)Gujarat Judicial Service Recruitment (Amendment) Rules, 1979 — Rule 6(4)

Read judgment

High Courts17 Dec 1984

Union of India (UOI) and Others Vs Jitendra Shantilal Bhatt and Another

Gujarat High Court · (1985) 1 GLR 509

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2

Read judgment

High Courts14 Dec 1984

Dr. H.G. Patel Vs Dr. (Mrs.) K.S. Parikh and Others

Gujarat High Court · (1985) 2 GLR 1385

Read judgment

High Courts11 Dec 1984

C.V. Kotecha Vs Halar Salt and Chemical Works

Gujarat High Court · (1985) 1 GLR 146

Read judgment

High Courts07 Dec 1984

Sherasiya Saji Alavadi Momin and Others Vs State of Gujarat and Another

Gujarat High Court · AIR 1985 Guj 180 : (1985) 1 GLR 513

Bombay Public Trusts Act, 1950 — Section 19, 21, 56, 68, 69Civil Procedure Code, 1908 (CPC) — Section 9

Read judgment

High Courts07 Dec 1984

Narayan Pottery Works Vs Regional Provident Fund Commissioner, Gujarat State.

Gujarat High Court · (1985) 1 GLR 149

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 14B

Read judgment

High Courts07 Dec 1984

Dohad Nagarpalika Vs Mahendrakumar Nanalal and Others

Gujarat High Court · AIR 1986 Guj 101 : (1985) 2 GLR 1058

Gujarat Municipalities Act, 1963 — Section 148, 2(22)

Read judgment

High Courts06 Dec 1984

Mariamben Amirbhai and Others Vs State of Gujarat and Others

Gujarat High Court · (1985) 2 GLR 946

Constitution of India, 1950 — Article 14Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8(2), 8(5)

Read judgment

High Courts06 Dec 1984

Harishchandra M. Avashia Vs Manager, District Collector and Claims Settlement Commissioner and Another

Gujarat High Court · (1986) ACJ 162 : AIR 1986 Guj 22

Motor Vehicles Act, 1939 — Section 109A

Read judgment

Gujarat High Court judgments, 1984