High Courts20 Nov 1984
Ramgiri Keshavgiri Goswami Vs K.M. Raval, Dy. Conservator of Forest (Extension) Mehsana and Another
Gujarat High Court · (1985) 1 GLR 486
Bombay Civil Services Rules, 1959 — Rule 6
COURT ARCHIVE
Gujarat High Court judgments, 1984
255 judgments · page 3 of 13
High Courts20 Nov 1984
Alka Ceramics Vs Gujarat State Financial Corporation and Others
Gujarat High Court · (1985) 1. GLR 57
Constitution of India, 1950 — Article 226Gujarat Public Moneys (Recovery of Dues) Act, 1979 — Section 3, 3(1), 3(2), 3(2)State Financial Corporations Act, 1951 — Section 29
High Courts20 Nov 1984
Dwarkadas Gurumukhdas Agraval Vs Bhanuben
Gujarat High Court · AIR 1986 Guj 8 : (1985) 1 GLR 255
Hindu Marriage Act, 1955 — Section 24, 25
High Courts20 Nov 1984
R.K. Goswami Vs K.M. Raval and Others
Gujarat High Court · (1985) 2 LLJ 568
Bombay Civil Services Rules, 1959 — Rule 6
High Courts19 Nov 1984
Maganbhai Chhotubhai Patel Vs Maniben
Gujarat High Court · AIR 1985 Guj 187 : (1985) 1 GLR 374
Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 101, 102, 103, 104, 106Hindu Adoptions and Maintenance Act, 1956 — Section 23
High Courts16 Nov 1984
Chimanbhai Ashabhai Patel Vs Manager, Federation of Co-Op. Stores Ltd.
Gujarat High Court · (1985) 1 GLR 130
High Courts16 Nov 1984
Mahendrakumar Shivaram Prapati Vs State of Gujarat
Gujarat High Court · (1985) 1 GLR 273
High Courts14 Nov 1984
Mrs. J.S. Pandya Vs Director General of Police and Inspector General of Police
Gujarat High Court · (1985) 1 GLR 277
High Courts14 Nov 1984
Rajat Hirabhai Motibhai and Others Vs Deputy Collector, Land Acquisition and Rehabilitation, Panam Project, Godhra and Others
Gujarat High Court · AIR 1985 Guj 170 : (1985) 1 GLR 275
Land Acquisition Act, 1894 — Section 12(2)
High Courts14 Nov 1984
Surendrabhai Babubhai Patel Vs State of Gujarat
Gujarat High Court · (1986) 1 GLR 313
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 156(3), 173(8), 173(8), 190Penal Code, 1860 (IPC) — Section 408
High Courts13 Nov 1984
In Re: Navjivan Mills Ltd.
Gujarat High Court · (1986) 59 CompCas 201
Companies Act, 1956 — Section 434, 441, 536, 536(1), 536(2)
High Courts13 Nov 1984
Vijay Champaklal Shah Vs Addl. Secy. to Govt. of India, Ministry of Finance, Dept. of Revenue and Others
Gujarat High Court · (1986) CriLJ 82 : (1985) 2 GLR 974
Constitution of India, 1950 — Article 22, 226Customs Act, 1962 — Section 108
High Courts13 Nov 1984
Ambalal Ranchhodlal Patel Vs Bhikhabhai Punjabhai and Another
Gujarat High Court · (1985) 2 GLR 941
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 156(3), 156(3), 311, 311
High Courts09 Nov 1984
Balkrishna Chatrabhuj Thacker and Others Vs Devabai and Others
Gujarat High Court · AIR 1985 Guj 133 : (1985) 1 GLR 321
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 20 Rule 4, Order 41 Rule 23, Order 41 Rule 33, 107
High Courts07 Nov 1984
Gopal T. Madnani Vs State of Gujarat and Another
Gujarat High Court · (1985) 1 GLR 490
High Courts07 Nov 1984
Jayant Vrajlal Ajmera and Another Vs Jayantkumar Motichand Doshi and Others
Gujarat High Court · AIR 1986 Guj 10 : (1985) 2 GLR 102
Letters Patent Act, 1865 — Clause 15
High Courts07 Nov 1984
Chanchalgauri Ramanlal and Others Vs Narendrakumar Chandulal and Others
Gujarat High Court · AIR 1986 Guj 55 : (1985) 1 GLR 359
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts06 Nov 1984
Kantibhai Jivabhai Chauhan and Others Vs State of Gujarat
Gujarat High Court · (1984) GLH 1030 : (1985) 1 GLR 339
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)(a), 167(2)(a), 209, 309, 309Penal Code, 1860 (IPC) — Section 302
High Courts19 Oct 1984
Lajjashanker Keshavji Joshi Vs State of Gujarat
Gujarat High Court · (1985) 2 GLR 658
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, Order 21 Rule 95Constitution of India, 1950 — Article 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 8
High Courts18 Oct 1984
A.N. Banerjee, Bulsar Vs State of Gujarat and Another
Gujarat High Court · (1986) 2 LLJ 67