COURT ARCHIVE

Gujarat High Court judgments, 1984

255 judgments · page 5 of 13

High Courts20 Sept 1984

Vyara Agricultural Produce Market Committee, Vyara Vs Vyara Nagar Panchayat, Vyara and Another

Gujarat High Court · AIR 1985 Guj 204 : (1985) 1 GLR 355

Bombay General Clauses Act, 1904 — Section 3(26)Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Produce Markets Act, 1963 — Section 10(2)

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High Courts19 Sept 1984

Thakorlal Ambalal Patel Vs Nagarbhai Parshottam and Others

Gujarat High Court · (1985) 1 GLR 350

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 16(1), 17B, 32GConstitution of India, 1950 — Article 227, 227

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High Courts19 Sept 1984

Jasmat Parshottam Ganesh Vs State of Gujarat

Gujarat High Court · (1995) 76 ELT 548 : (1985) 2 GLR 1121

Criminal Procedure Code, 1973 (CrPC) — Section 313, 386Customs Act, 1962 — Section 135(1)

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High Courts18 Sept 1984

R.Y. Vaidya and Others Vs Union of India (UOI) and Another

Gujarat High Court · (1985) 1 GLR 344

Constitution of India, 1950 — Article 16 , 309, 309

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High Courts18 Sept 1984

Minor Farooque and Others Vs Municipal Corporation of the City of Ahmedabad and Others

Gujarat High Court · (1986) ACJ 101 : AIR 1985 Guj 114 : (1985) 1 GLR 155

Fatal Accidents Act, 1855 — Section 1A

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High Courts18 Sept 1984Dismissed

Farooque and Others Vs Municipal Corporation of the City of Ahmedabad and Others

Gujarat High Court · (1986) ACJ 101

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High Courts18 Sept 1984

Pradip Rasiklal Shukla Vs The Gujarat University and Others

Gujarat High Court · AIR 1985 Guj 99

Evidence Act, 1872 — Section 115Gujarat University Act, 1949 — Section 22, 30

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High Courts17 Sept 1984

Francis Dias Vs Harde Sumatilal Halabhai and Another

Gujarat High Court · AIR 1985 Guj 171 : (1985) 1 GLR 246

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(l)(1)

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High Courts14 Sept 1984

Orient Trading Company Vs Commissioner of Income Tax, Gujarat, Ahmedabad

Gujarat High Court · (1985) 44 CTR 134 : (1985) 152 ITR 26

Income Tax Act, 1961 — Section 139, 139(2), 143, 143(1), 143(3)

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High Courts12 Sept 1984

Kirit P. Budhbhatti Vs Central Board of Direct Taxes and Others

Gujarat High Court · (1986) 55 CTR 99 : (1986) 158 ITR 430 : (1986) 29 TAXMAN 342

Wealth Tax Act, 1957 — Section 34AB(2), 7(1)Wealth Tax Rules, 1957 — Rule 8A

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High Courts11 Sept 1984

Smt. Sarojben Thakorbhai Patel and Another Vs Takorbhai Ishwarbhat Patel and Another

Gujarat High Court · (1985) 1 GLR 368

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125

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High Courts11 Sept 1984

Mohammedumar Mohammedhusen Vs Dy. Police Commissioner and Others

Gujarat High Court · (1985) 1 GLR 199

Bombay Police Act, 1951 — Section 57, 57(c)Bombay Prevention of Gambling Act, 1887 — Section 12A, 12AConstitution of India, 1950 — Article 21

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High Courts05 Sept 1984

Vaghari Dhanabhai Bhalabhai Vs State

Gujarat High Court · (1985) 1 GLR 194

Bombay Police Act, 1951 — Section 56, 57Bombay Prohibition Act, 1949 — Section 65, 68

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High Courts04 Sept 1984

Niranjan Jayantilal Tolia and Others Vs Official Liquidator, Trimurthy Agro-chemical Ltd. (In Liquidation) and Another

Gujarat High Court · (1984) 56 CompCas 505

Companies Act, 1956 — Section 454, 454(5A), 483, 483(1)

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High Courts04 Sept 1984

Mangalbhai Rayajibhai Mistri Vs Special Secretary, Revenue Deptt. and Another

Gujarat High Court · (1985) 2 GLR 754

Bombay Inferior Villages Watans Abolition Act, 1958 — Section 5, 5(3), 5(3)

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High Courts03 Sept 1984

Bhaktibhai Gopalji Bhakta Vs Collector of Surat and Others

Gujarat High Court · (1985) 1 GLR 481

Treasure Trove Act, 1878 — Section 12, 13, 20, 20, 21, 21

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High Courts31 Aug 1984

Vasanti M. Shah Vs All India Handloom Fabrics Marketing Co-op. Society Ltd.

Gujarat High Court · (1985) 1 GLR 281 : (1986) 1 LLJ 69

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A

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High Courts29 Aug 1984

Bardolia Textile Mills Vs Income Tax Officer, Circle II, Ward-e, Surat

Gujarat High Court · (1985) 151 ITR 389

Income Tax Act, 1961 — Section 139, 141, 141A, 141A(1), 141A(4)

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High Courts28 Aug 1984

Jodha Vasta and Others Vs Assist. Engineer and Others

Gujarat High Court · (1985) 2 GLR 1141

Industrial Disputes Act, 1947 — Section 25 F, 25F

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High Courts24 Aug 1984

P.K. Jain and Another Vs Union of India and Others

Gujarat High Court · (1985) 2 GLR 1199 : (1986) 1 LLJ 264

Railway Establishment Manual Rules — Rule 306, 309, 314

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