Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 226, 226Gujarat Panchayat Service (Transfer of Servants) Rules, 1968 — Rule 3, 4

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High Courts05 Jul 1984

Union of India and Another Vs Narayanbhai Keshavlal Patel

Gujarat High Court · AIR 1985 Guj 31

Telegraph Act, 1885 — Section 7Telegraph Rules, 1951 — Rule 421

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High Courts04 Jul 1984

Porbandar Commercial Cooperative Bank Ltd. Vs Bhanji Lavji and Others

Gujarat High Court · AIR 1985 Guj 106 : (1985) 1 GLR 49

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Constitution of India, 1950 — Article 227Partnership Act, 1932 — Section 19, 19(1), 22

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High Courts04 Jul 1984

Jai Ranchhod Bhogilal Sevak and etc. Vs Thakorelal Pranjivandas Jumkhawalal and Others

Gujarat High Court · AIR 1985 Guj 1 : (1984) GLH 1134

Bombay Public Trusts Act, 1950 — Section 50

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High Courts30 Jun 1984

National Insurance Co. Ltd. Vs Jaluben and Others

Gujarat High Court · (1984) 2 ACC 339 : (1984) ACJ 696 : (1986) 60 CompCas 534

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High Courts29 Jun 1984

Manubhai Chhotabhai Patel Vs State of Gujarat and Others

Gujarat High Court · (1984) GLH 1028 : (1985) 1 GLR 262

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High Courts29 Jun 1984

Gujarat Industrial Development Corporation Vs Commissioner of Income Tax

Gujarat High Court · (1985) 45 CTR 68 : (1985) 151 ITR 255

Constitution of India, 1950 — Article 289(1)Income Tax Act, 1961 — Section 10(20A)

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High Courts27 Jun 1984

Madhukantaben Nagindas Sheth Vs Arvindlal Kantilal and Co. and Others

Gujarat High Court · (1985) 2 GLR 1169

Arbitration Act, 1940 — Section 14, 34, 34Civil Procedure Code, 1908 (CPC) — Section 80Partnership Act, 1932 — Section 42

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High Courts27 Jun 1984Allowed

Rajan Silk Vs Income Tax Officer

Gujarat High Court · (1985) 21 TAXMAN 118

Income Tax Act, 1961 — Section 147(b), 148

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High Courts27 Jun 1984

Pranshankar Shankarlal Joshi and Others Vs Fulsinhji Kesharisinhji Parmar

Gujarat High Court · AIR 1985 Guj 9 : (1984) GLH 662

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(l)Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 245

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High Courts27 Jun 1984