Gujarat High Court Judgments 1991

High Courts27 Dec 1991

Kalaji alias Prahladji Keshaji Vs The State of Gujarat

Gujarat High Court · (1992) CriLJ 2397 : (1992) 1 GLR 747

Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 304, 304A, 34Probation of Offenders Act, 1958 — Section 6

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High Courts24 Dec 1991

B.J. Pandya, Octroi Inspector, Godhra Municipality Vs Arvindkumar Kanubhai Hadial and Others

Gujarat High Court · (1995) 2 GLR 1100

Gujarat Municipalities Act, 1963 — Section 125, 152, 219

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High Courts20 Dec 1991

Shri Ambica Mills Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1992) 106 CTR 37 : (1992) 198 ITR 99

Income Tax Act, 1961 — Section 35, 35B, 35B(1)

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High Courts20 Dec 1991

Dr. C.A. Shah Vs Gujarat Cancer and Research Institute

Gujarat High Court · (1992) 1 GLR 687

Constitution of India, 1950 — Article 12, 12Gujarat University Act, 1949 — Section 51A, 51A, 51A(2)

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High Courts19 Dec 1991

McGax-Ravindra Laboratories (India) Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1992) 62 TAXMAN 394

Income Tax Act, 1961 — Section 24(2), 256(1), 32(1)(iii), 35B, 37(1)

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High Courts19 Dec 1991

State of Gujarat Vs T.J. Patel

Gujarat High Court · (1992) 1 GLR 567

Constitution of India, 1950 — Article 14, 16, 227, 309

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High Courts19 Dec 1991

Mcgax Ravindra Laboratories (India) Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1992) 106 CTR 24

Income Tax Act, 1961 — Section 256(1), 32(1), 35B, 37, 37(1)

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High Courts19 Dec 1991

Sureshchandra Chandulal Patni Vs Natwarlal Keshavlal Patni and Another

Gujarat High Court · (1992) 1 GLR 626

Criminal Procedure Code, 1973 (CrPC) — Section 256, 256

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High Courts18 Dec 1991

Vasantkumar Durgashankar Joshi Vs State of Gujarat

Gujarat High Court · (1993) 1 GLR 113

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High Courts18 Dec 1991

Amumiyan Pirmiyan Kadri Vs Gujarat State Road Transport Corporation and Others

Gujarat High Court · (1994) 1 GLR 326

Criminal Procedure Code, 1973 (CrPC) — Section 313Road Transport Corporations Act, 1950 — Section 45

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High Courts17 Dec 1991

Mahendra Mills Ltd. Vs Union of India

Gujarat High Court · (1992) 62 ELT 495

Central Excises and Salt Act, 1944 — Section 11B

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High Courts16 Dec 1991

Sonal Gum Industries Vs Commissioner of Income Tax

Gujarat High Court · (1992) 106 CTR 42 : (1992) 197 ITR 613 : (1993) 66 TAXMAN 652

Income Tax Act, 1961 — Section 35, 35B, 35B(1)

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High Courts16 Dec 1991

Anjar Municipality Vs Anjar Taluka Co-Opertave Sales Purchase Union and Another

Gujarat High Court · (1993) 2 GLR 1551

Gujarat Co-operative Societies Act, 1961 — Section 167Maharashtra Co-operative Societies Act, 1960 — Section 91(1)

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High Courts12 Dec 1991

Sagar Tiles Co. Vs State of Gujarat and Others

Gujarat High Court · (1992) 1 GLR 597

Central Sales Tax Act, 1956 — Section 14, 15Gujarat Sales Tax Act, 1969 — Section 4A, 62

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High Courts11 Dec 1991

I.C. Gandhi Silk Mills Pvt. Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1992) 103 CTR 274 : (1992) 196 ITR 495

Income Tax Act, 1961 — Section 35B, 35B(1)

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High Courts11 Dec 1991

Walekar Anjaria and Sons Pvt. Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1992) 105 CTR 345 : (1992) 197 ITR 568 : (1993) 66 TAXMAN 313

Income Tax Act, 1961 — Section 35B, 35B(1)

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High Courts10 Dec 1991

Ajitbhai B. Mistry Vs Bomi K. Dangora

Gujarat High Court · (1993) 2 GLR 1534

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6

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High Courts09 Dec 1991

Dharampur Leather Cloth Co. Ltd. Vs Union of India (UOI) and Others

Gujarat High Court · (1992) 2 GLR 937

Chartered Accountants Act, 1949 — Section 22AConstitution of India, 1950 — Article 226, 226, 227, 227

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High Courts05 Dec 1991

Sumhadi Bin Maorais Vs Union of India (UOI) and Others

Gujarat High Court · (1992) CriLJ 2409

Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 108

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High Courts05 Dec 1991

Kalaniketan (Bombaywala) Vs State of Gujarat and Others

Gujarat High Court · (1994) 1 GLR 430 : (1994) 2 LLJ 177

Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 2, 36

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Gujarat High Court judgments, 1991