High Courts26 Dec 1975
Commissioner of Income Tax, Gujarat III Vs Ambika Mills Ltd.
Gujarat High Court · (1976) 104 ITR 669
Income Tax Act, 1961 — Section 37, 37(1)
COURT ARCHIVE
Gujarat High Court judgments, 1975
163 judgments · page 1 of 9
High Courts26 Dec 1975
Commissioner of Income Tax, Gujarat II Vs Amul Transmission Line Hardware Pvt. Ltd.
Gujarat High Court · (1976) 104 ITR 771
Income Tax Act, 1961 — Section 32(2), 33(2), 64, 71, 72
High Courts24 Dec 1975
Commissioner of Income Tax, Gujarat II Vs Cambay Electric Supply Industrial Co. Ltd.
Gujarat High Court · (1976) 104 ITR 744
Income Tax Act, 1961 — Section 14, 2(45), 28, 29, 30
High Courts23 Dec 1975
Kanbi Devji Valji Vs Kanbi Shamji Shivji
Gujarat High Court · (1977) 18 GLR 309
Civil Procedure Code, 1908 (CPC) — Section 115Mamlatdars Court Act, 1906 — Section 5, 5, 5(2)
High Courts23 Dec 1975
Commissioner of Income Tax, Gujarat-I Vs Rashmi Trading
Gujarat High Court · (1976) 103 ITR 312
Income Tax Act, 1961 — Section 41, 41(1)
High Courts23 Dec 1975
Narottamdas Mayabhai Shah and Others Vs Anubhai Sarabhai Shah and Others
Gujarat High Court · (1977) 18 GLR 73
Partnership Act, 1932 — Section 16, 16(b), 16(b)
High Courts22 Dec 1975
Commissioner of Income Tax, Gujrat Vs Cotton Fabrics Ltd.
Gujarat High Court · (1976) 104 ITR 233
Income Tax Act, 1922 — Section 49DIncome Tax Act, 1961 — Section 90, 91, 91(1)
High Courts22 Dec 1975
State of Gujarat Vs Mulji Hansraj and Others
Gujarat High Court · (1976) 17 GLR 625
Bombay Prohibition Act, 1949 — Section 65(A), 66 , 66(1)(b), 66(1)(b), 68
High Courts20 Dec 1975
Sangar Gagu Dhula Vs Sangar Abharam Vela and Others
Gujarat High Court · (1977) 18 GLR 257
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18, Order 20 Rule 18(1), 54, 54
High Courts20 Dec 1975
Aruna Mills Limited Vs Industrial Tribunal and Another
Gujarat High Court · (1976) 2 LLJ 49
Bombay Industrial Relations Act, 1946 — Section 78, 79Employees State Insurance Act, 1948 — Section 73, 73(1)
High Courts20 Dec 1975
Addl. Commissioner of Income Tax Vs Laxmi Agents P. Ltd.
Gujarat High Court · (1975) 12 GUJ CK 0004
Income Tax Act, 1961 — Section 14, 28, 36, 36(1), 5
High Courts18 Dec 1975
Additional Commissioner of Income Tax, Gujarat Vs Mukur Corporation
Gujarat High Court · (1978) 111 ITR 312
Income Tax Act, 1961 — Section 263, 263(1)
High Courts17 Dec 1975
Commissioner of Income Tax, Gujarat-III Vs Steel Cast Corporation
Gujarat High Court · (1977) 107 ITR 683
Income Tax Act, 1961 — Section 246, 250, 250(2), 251, 251(1)
High Courts16 Dec 1975
Laxmikant and Another Vs Collector and Assistant Superintendent of Stamps, Ahmedabad
Gujarat High Court · AIR 1976 Guj 158 : (1976) GLR 408
Bombay Stamp Act, 1958 — Article 25, 52, 55, 55(A), 56
High Courts16 Dec 1975
The Chief Controlling Revenue Authority, Gujarat State, Ahmedabad Vs Mahesh Fakirchand Mehta and Others
Gujarat High Court · AIR 1977 Guj 158 : (1977) GLR 83
Bombay Stamp Act, 1958 — Article 25, 2(9)Transfer of Property Act, 1882 — Section 54
High Courts16 Dec 1975
Narandas Hargovind Das and Others Vs Gujarat Sales Tax Tribunal and Others
Gujarat High Court · (1976) 17 GLR 977
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 30, 30
High Courts15 Dec 1975
Smt. Pushpaben Kantilal Shah Vs K.N. Zutshi and Others
Gujarat High Court · (1976) CriLJ 1419
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 1, 14, 3, 5, 5AConstitution of India, 1950 — Article 102, 103, 13, 136, 226
High Courts15 Dec 1975
Commissioner of Income Tax, Gujarat Vs Bombay Mineral Supply Co. (P.) Ltd.
Gujarat High Court · (1978) 112 ITR 577
Income Tax Act, 1922 — Section 2(6A), 23A
High Courts15 Dec 1975
M.F. Paniker Vs Piraji Moraji and Others
Gujarat High Court · AIR 1976 Guj 190 : (1976) 17 GLR 312
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 2
High Courts15 Dec 1975
Dudhiben Dharamshi and Others Vs New Jehangir Vakil Mills Ltd., Bhavnagar
Gujarat High Court · (1976) ACJ 136 : (1977) 34 FLR 363 : (1977) 2 LLJ 194