High Courts08 Dec 1975
Commissioner of Income Tax, Gujarat I Vs Gujarat State Warehousing Corporation
Gujarat High Court · (1976) 104 ITR 1
Income Tax Act, 1961 — Section 2(24), 32, 32(1), 32(2), 35
COURT ARCHIVE
Gujarat High Court judgments, 1975
163 judgments · page 2 of 9
High Courts05 Dec 1975
Chamar Govindbhai Hirabhai (since deceased by his heirs) Vs Harijan Tababhai Alabhai (since deceased by his heirs)
Gujarat High Court · (1977) 18 GLR 202
Limitation Act, 1908 — Section 14, 5Limitation Act, 1963 — Section 5
High Courts04 Dec 1975
Gopaldas Dahyabhai Lavsi Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1977) 108 ITR 531
Income Tax Act, 1961 — Section 12(2), 30, 31, 32, 33
High Courts04 Dec 1975
Chudasma Jasublia Manubha and Another Vs Chudasma Raisinh Bapubha and Others
Gujarat High Court · AIR 1976 Guj 140 : (1976) GLR 960
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts03 Dec 1975
Commissioner of Income Tax, Gujarat Vs R. Ochhavlal and Co.
Gujarat High Court · (1976) 105 ITR 518
Income Tax Act, 1961 — Section 183, 271, 271(1), 271(2), 274
High Courts02 Dec 1975
Addl. Commissioner of Income Tax, Gujarat Vs Nagardas Bechardas and Bros., Pvt. Ltd.
Gujarat High Court · (1976) 104 ITR 123
Income Tax Act, 1961 — Section 10(2), 102(2), 32(1), 33, 33(1)
High Courts02 Dec 1975
State of Gujarat and Another Vs Bhupendra Kumar Hargovin Das Shah
Gujarat High Court · (1976) 17 GLR 1002
Bombay Motor Vehicles Act, 1939 — Section 112, 116Bombay Motor Vehicles Tax Act, 1958 — Section 112, 116, 78Penal Code, 1860 (IPC) — Section 304A, 304A
High Courts01 Dec 1975
Ravjibhai Desaibhai Patel Vs Rajpath Co-Operative Society and Another
Gujarat High Court · (1976) 17 GLR 1010
Gujarat Co-operative Societies Act, 1961 — Section 166, 166, 167
High Courts26 Nov 1975
Smt. Hemlataben Manharlal Soni Vs The State of Gujarat and Others
Gujarat High Court · (1976) CriLJ 882 : (1976) GLR 201
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 1, 10, 11, 12, 13Constitution of India, 1950 — Article 22General Clauses Act, 1897 — Section 24
High Courts25 Nov 1975
Nagardas Bechardas and Brothers P. Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1976) 104 ITR 255
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 80J, 84, 84(2)
High Courts24 Nov 1975
Commissioner of Income Tax, Gujarat III Vs Mankeklal Harilal Spg. and Mfg. Co. Ltd.
Gujarat High Court · (1977) 106 ITR 24
Income Tax Act, 1961 — Section 147, 148, 22(2), 3(1)
High Courts24 Nov 1975Allowed
The Municipal Commissioner Vs Patel Engineering Co. Ltd. and Others
Gujarat High Court · (1976) ACJ 104
General Clauses Act, 1897 — Section 15Workmens Compensation Act, 1923 — Section 12, 12(1), 12(2), 2, 20
High Courts21 Nov 1975
Commissioner of Income Tax, Gujarat II Vs Alembic Glass Industries Ltd.
Gujarat High Court · (1976) 103 ITR 715
Income Tax Act, 1961 — Section 24(2), 36(1)
High Courts19 Nov 1975
ADDL. COMMISSIONER OF Income Tax AND OTHERS Vs CHANDULAL C. SHAH AND OTHERS.
Gujarat High Court · (1977) 107 ITR 91
Income Tax Act, 1961 — Section 64(1)(i), 64(1)(i) , 64(1)(ii)Partnership Act, 1932 — Section 30
High Courts19 Nov 1975
Addl. Commissioner of Income Tax and Others Vs Chandulal C. Shah and Others
Gujarat High Court · (1977) 107 ITR 91
Income Tax Act, 1922 — Section 44, 64(1)
High Courts19 Nov 1975
State of Gujarat and Another Vs Dr. B.J. Bhatt
Gujarat High Court · (1977) 18 GLR 173
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1, 151
High Courts15 Nov 1975
Cellulose Products of India Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1977) 110 ITR 151
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 84, 84(2), 84(7)
High Courts14 Nov 1975
Additional Commissioner of Income Tax, Gujarat Vs Ahmedabad, Millowners'' Association
Gujarat High Court · (1977) 106 ITR 725
Income Tax Act, 1961 — Section 11, 11(1), 11(4), 2(15)
High Courts13 Nov 1975
Jyoti Switchgears Ltd. Vs Chief Inspector of Factories and Another
Gujarat High Court · (1977) 18 GLR 94
Factories Act, 1948 — Section 100, 2(n), 2(n)
High Courts12 Nov 1975
Commissioner of Income Tax, Gujarat-III Vs Thobhandas Jivanlal Gajjar Popatlal Panachand Shah Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1977) 109 ITR 296
Income Tax Act, 1961 — Section 60