High Courts26 Sept 1975
Ramesh Nanu Vs State of Gujarat
Gujarat High Court · (1976) 17 GLR 350
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 379, 379
COURT ARCHIVE
Gujarat High Court judgments, 1975
163 judgments · page 4 of 9
High Courts25 Sept 1975
Raberi Karsan Cova and Others Vs The State of Gujarat
Gujarat High Court · (1977) CriLJ 107 : (1976) 1 GLR 316
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162Penal Code, 1860 (IPC) — Section 320
High Courts24 Sept 1975
Commissioner of Income Tax, Gujarat II Vs Bachubhai Nagindas Shah
Gujarat High Court · (1976) 104 ITR 551
Income Tax Act, 1961 — Section 15, 28, 7
High Courts23 Sept 1975
THE COMMISSIONER OF INCOME TAX GUJARAT-II, AHMEADABAD Vs M/S DAMJIBHAI AND BROTHERS, ATUL. (VIA : BULSAR).
Gujarat High Court · (1976) 5 CTR 23
Direct Taxes (Amendment) Act, 1974 — Section 271(1)(a) , 271(1)(i), 271(1)(i)Income Tax Act, 1961 — Section 139(1)
High Courts23 Sept 1975
The Commissioner of Income Tax Gujarat-II, Ahmedabad Vs Damjibhai and Brothers, Atul (Via: Bulsar)
Gujarat High Court · (1976) 5 CTR 23
Direct Taxes (Amendment) Act, 1974 — Section 13Income Tax Act, 1961 — Section 139(1), 139(2), 140
High Courts23 Sept 1975
Shriram Harichand Gujaral Vs State of Gujarat
Gujarat High Court · (1976) 17 GLR 434
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 16(1)(a)(i)Prevention of Food Adulteration Rules, 1955 — Rule 4 , 4(3), 4(3)
High Courts22 Sept 1975
Commissioner of Income Tax, Gujarat-III Vs Narottamdas K. Nawab
Gujarat High Court · (1976) 102 ITR 455
Income Tax Act, 1961 — Section 2(24), 280, 280A, 280B, 280B(4)
High Courts22 Sept 1975
State of Gujarat Vs Hasam Ali Shorat and Others
Gujarat High Court · (1976) 17 GLR 79
Customs Act, 1962 — Section 123, 135, 135
High Courts19 Sept 1975
Commissioner of Income Tax, Gujarat-I Vs Babubhai Mansukhbhai (Deceased) (by L.R. Harshadbhai B. Shah)
Gujarat High Court · (1977) 108 ITR 417
Hindu Succession Act, 1956 — Section 30, 6, 8
High Courts19 Sept 1975
Additional Commissioner of Income Tax, Gujarat Vs Ranjitsinhji Oil Mills Pvt. Ltd.
Gujarat High Court · (1976) 103 ITR 405
Income Tax Act, 1922 — Section 24(1), 28, 28(1), 43(5)
High Courts19 Sept 1975
Rukaiyabibi Vs Vohra Abdulbhai Isufally and Others
Gujarat High Court · (1977) 18 GLR 164
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 12, 146Succession Act, 1925 — Section 214(I)(b), 214(l)(b)
High Courts18 Sept 1975
Addl. Commissioner of Income Tax, Gujarat Vs Harjivandas Hathibhai
Gujarat High Court · (1977) 108 ITR 517
Income Tax Act, 1961 — Section 143, 144, 170, 187, 188Partnership Act, 1932 — Section 31, 32
High Courts10 Sept 1975
Ravindra Motilal Shah Vs Chinubhai Chimanlal Dalal and Others
Gujarat High Court · (1976) 17 GLR 758
Arbitration Act, 1940 — Section 14, 14, 17, 28, 34Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts10 Sept 1975
Additional Commissioner of Income Tax Vs Bharat Vijay Mills Ltd.
Gujarat High Court · (1985) 152 ITR 255
Income Tax Act, 1961 — Section 104, 154
High Courts03 Sept 1975
COMMISSIONER OF Income Tax, Vs SABARKANTHA ZILLA KHARID VECHAN SANGH LTD.
Gujarat High Court · (1977) 107 ITR 447
Income Tax Act, 1922 — Section 10(2)(iii)Income Tax Act, 1961 — Section 110, 66, 67 , 81(1)(a), 81(1)(a)
High Courts03 Sept 1975
Commissioner of Income Tax Vs Sabarkantha Zilla Kharid Vechan Sangh Ltd.
Gujarat High Court · (1977) 107 ITR 447
Income Tax Act, 1961 — Section 110, 14, 2, 2(10), 2(24)
High Courts01 Sept 1975
Commissioner of Income Tax Vs Royal Motor Car Co
Gujarat High Court · (1977) 107 ITR 753
Income Tax Act, 1961 — Section 271, 271(1), 274, 274(2), 275
High Courts01 Sept 1975
THE ADDITIONAL COMMISSIONER OF Income Tax, GUJARAT, AHMEDABAD Vs SHRI SARABHAI MAYABHAI, VITHALBHAI PATEL ROAD, SARDAR PATEL STADIUM, AHMEDABAD. THE ADDITIONAL COMMISSIONER OF Income Tax, GUJARAT, AHMEDABAD v. SHRI VIMALBHAI MAYABHAI, VITHALBHAI PATEL ROAD, BUNGLOW NO. 14, SARDAR STADIUM, NAVRANGPURA, AHMEDABAD.
Gujarat High Court · (1976) 5 CTR 151
Income Tax Act, 1961 — Section 114, 114(2)(b), 114(b)(ii), 114(b)(ii)
High Courts01 Sept 1975
The Additional Commissioner of Income Tax, Gujarat, Ahmedabad Vs Sarabhai Mayabhai, Vithalbhai Patel Road, Sardar Patel Stadium, Ahmedabad The Additional Commissioner of Income Tax, Gujarat, Ahmedabad Vs Vimalbhai Mayabhai, Vithalbhai Patel Road, Bunglow No. 14, Sardar Stadium, Navrangpura, Ahmedabad
Gujarat High Court · (1976) 5 CTR 151
Income Tax Act, 1961 — Section 112, 112A, 114, 28
High Courts29 Aug 1975
Morvi Merrcantile Bank Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1976) 104 ITR 568
Banking Regulation Act, 1949 — Section 6Income Tax Act, 1961 — Section 28(4), 4