COURT ARCHIVE

Gujarat High Court judgments, 1975

163 judgments · page 5 of 9

High Courts27 Aug 1975

Aher Ghela Ramshi and Others Vs State of Gujarat

Gujarat High Court · (1976) 17 GLR 279

Arms Act, 1959 — Section 25(1)(a), 25(1)(a)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 209, 209, 437Penal Code, 1860 (IPC) — Section 147, 148, 149, 149 , 302

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High Courts27 Aug 1975

Sarabhai Management Corporation Ltd. Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1976) 102 ITR 25

Income Tax Act, 1961 — Section 3(1)Wealth Tax Act, 1957 — Section 5(1)

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High Courts26 Aug 1975

ADDITIONAL COMMISSIONER OF Income Tax, GUJARAT Vs MOHANLAL P. JAIN AND OTHERS.

Gujarat High Court · (1976) 102 ITR 584

Income Tax Act, 1961 — Section 154, 154

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High Courts26 Aug 1975

Additional Commissioner of Income Tax, Gujarat Vs Mohanlal P. Jain and Others

Gujarat High Court · (1976) 102 ITR 585

Income Tax Act, 1961 — Section 139, 139(8), 280, 280C, 280C(2)

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High Courts25 Aug 1975

Commissioner of Income Tax, Gujarat II Vs Khedut Sahkari Hand Udyog Mandli

Gujarat High Court · (1976) 104 ITR 206

Income Tax Act, 1922 — Section 10(2)Income Tax Rules, 1922 — Rule 8

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High Courts25 Aug 1975

Sharma Metal Rolling Mills Vs Bhavnagar Nagarpalika

Gujarat High Court · (1976) 17 GLR 753

Central Provinces and Berar Municipalities Act, 1922 — Section 48Gujarat Municipalities Act, 1963 — Section 253, 253Limitation Act, 1963 — Article 24, 24

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High Courts25 Aug 1975

Commissioner of Income Tax, Gujarat-IV Vs Saurashtra Cement and Chemical Industires Ltd.

Gujarat High Court · (1981) 127 ITR 47

Income Tax Act, 1961 — Section 33

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High Courts20 Aug 1975

Ratansinh Karsanbhai Nakum Vs Isadkhan Gulamkhan and Others

Gujarat High Court · (1976) 17 GLR 820

Motor Vehicles Act, 1939 — Section 110(1), 110A, 110A, 110A(1), 110F

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High Courts20 Aug 1975

Rana Ramanlal Chunilal Vs Rana Chunilal Ranchhod Das (Since deed, by his heirs) and Another

Gujarat High Court · (1977) 18 GLR 118

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2), Order 20 Rule 12(2), 51, 51

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High Courts19 Aug 1975

R. Balasubramanian and Others Vs Carborandum Universal Ltd., Okha

Gujarat High Court · (1976) 1 GLR 787 : (1978) 1 LLJ 432

Industrial Disputes Act, 1947 — Section 10, 31, 33, 33(1), 33(3)

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High Courts18 Aug 1975

State of Gujarat Vs Amarsingh Chothabhai

Gujarat High Court · (1976) 17 GLR 96

Bombay Police Act, 1951 — Section 110, 110, 117, 117Bombay Prohibition (Medical Examination and Blood Test) Rules, 1959 — Rule 4Bombay Prohibition Act, 1949 — Section 66(1)(b), 66(1)(b) , 85(1)(3), 85(1)(3)

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High Courts14 Aug 1975