High Courts31 Dec 1951
State Vs Lohana Puranmal
Gujarat High Court · AIR 1951 Guj 6 : (1953) CriLJ 91
COURT ARCHIVE
Gujarat High Court judgments, 1951
30 judgments · page 1 of 2
High Courts31 Dec 1951
Vanthali Cloth Association Vs Mathuradas Dayalal
Gujarat High Court · (1951) 12 GUJ CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 58, Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2
High Courts31 Dec 1951
Bai Harkore Harichand Vs Devisinhji Bhojrajji
Gujarat High Court · AIR 1951 Guj 5
Arbitration Act, 1940 — Section 15, 16, 17Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Succession Act, 1925 — Section 214
High Courts13 Dec 1951
Haji Ayub Vs Devji Bhanji
Gujarat High Court · (1951) 12 GUJ CK 0005
Contract Act, 1872 — Section 2, 73Specific Relief Act, 1963 — Section 19
High Courts13 Dec 1951
Fardunji Navroji Dastur Vs Custodian, Evacuee Property and Another
Gujarat High Court · AIR 1951 Guj 7
Administration of Evacuee Property (Central) Rules, 1950 — Rule 14Administration of Evacuee Property Act, 1950 — Section 12, 12(1), 12(2), 12(3), 40
High Courts11 Dec 1951
Dhanji Vallabhdas Vs State
Gujarat High Court · (1953) CriLJ 94
Motor Vehicles Act, 1988 — Section 112Penal Code, 1860 (IPC) — Section 304A, 338
High Courts28 Nov 1951
Ravji Kala Vs Harishanker and Others
Gujarat High Court · (1951) 11 GUJ CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Oct 1951
Vora Harbhai Tuljashanker Vs Gokuldas Purshottam and Others
Gujarat High Court · (1951) 10 GUJ CK 0001
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, 115Gujarat Stamp Act, 1958 — Section 32 , 35
High Courts28 Sept 1951
Kamla Prabhudas Vs Satischandra Jayantilal and Others
Gujarat High Court · AIR 1951 Guj 83
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1(3)
High Courts26 Sept 1951
Vrajlal Amratlal Vs Jyotindrasinhji Bharatsinhji and Others
Gujarat High Court · (1951) 09 GUJ CK 0001
Gharkhed Ordinance, 1949 — Section 30, 35, 36, 37, 37(1)Limitation Act, 1963 — Section 20, 32Saurashtra Mamlatdars Courts Ordinance, 1948 — Section 80, 80(2)
High Courts10 Aug 1951
Dalichand Gulabchand Vs Premchand Dungarshi and Others
Gujarat High Court · (1951) 08 GUJ CK 0002
High Courts06 Aug 1951
Vyas Jesukhlal Vs Prabhaben Amratlal
Gujarat High Court · AIR 1951 Guj 104 : (1953) CriLJ 1124
Criminal Procedure Code, 1898 (CrPC) — Section 12, 488, 488, 488(8)
High Courts27 Apr 1951
Kadiani Bai Nandu Valji Vs State
Gujarat High Court · (1951) 04 GUJ CK 0004
Bombay Prohibition Act, 1949 — Section 66BDefence of India Rules, 1962 — Rule 81Government of India Act, 1915 — Section 30
High Courts27 Apr 1951
Sheth Ababhai Salemamad Javeri, Muslim Barding House Vs Narotam Vrajlal
Gujarat High Court · AIR 1951 Guj 76
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(10)Nawanagar State Rent Control Act, 2003 — Section 3, 4, 4(4)
High Courts25 Apr 1951
Ratilal Bhagwanji Vs State
Gujarat High Court · (1953) CriLJ 926
Penal Code, 1860 (IPC) — Section 161
High Courts21 Apr 1951
Western India Prospecting Syndicate Ltd. Vs The Bombay Steam Navigation Co. Ltd.
Gujarat High Court · (1951) 04 GUJ CK 0002
Carriage of Goods by Sea Act, 1925 — Article 3, 7, 3Contract Act, 1872 — Section 28
High Courts17 Apr 1951
State Vs Bhanka Gila and Another
Gujarat High Court · AIR 1951 Guj 67
Bombay General Clauses Act, 1904 — Section 7Criminal Procedure Code, 1898 (CrPC) — Section 403General Clauses Act, 1897 — Section 6
High Courts16 Apr 1951
State Vs Hebatkhanji Meghrajji
Gujarat High Court · AIR 1951 Guj 66
Penal Code, 1860 (IPC) — Section 307, 380, 394, 457
High Courts31 Mar 1951
Sundarji Ratanshi Vs Gangubai Jeshinghbhai and Another
Gujarat High Court · (1951) 03 GUJ CK 0004
Transfer of Property Act, 1882 — Section 103, 105, 106