High Courts26 Dec 2025Allowed
Anandkumar Gupta S/O Late Om Kumar Gupta Vs State Bank Of India & Ors
Gujarat High Court · (2025) 12 GUJ CK 1902
COURT ARCHIVE
Gujarat High Court judgments, 2025
397 judgments · page 1 of 20
High Courts26 Dec 2025i. Bernard Francis Joseph Vaz Versus Government Of Karnataka, 2025 (0) Aijel-SC 74487
Khansahab Mohammadimtiaz Mohammadiqbal Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1901
Gujarat Industrial Development Act, 1962-Section 37Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013-Section 11
High Courts26 Dec 2025
Abdul Haq Abdulkarim Tajbhai & Anr Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1900
Gujarat Industrial Development Act, 1962-Section 37Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013-Section 11
High Courts26 Dec 2025Disposed Of
Khatki Ajgar Bikan & Ors Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1899
High Courts26 Dec 2025
Munafkhan A. Usufjaay & Anr Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1898
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 20(b)(2)(b)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
High Courts26 Dec 2025
Protiston Single-Member P.C Vs MV Avrai (Imo 9559688) & Anr
Gujarat High Court · (2025) 12 GUJ CK 1897
Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017-Section 4 (1)(l), 4(1)(m)
High Courts24 Dec 2025Dismissed/ Disposed Of
Commissioner Of Customs -Kandla Vs M/A Devam Impex
Gujarat High Court · (2025) 12 GUJ CK 1903
Customs Act, 1962-Section 28H, 28H(2), 28J, 28KA, 111(o)
High Courts23 Dec 2025Disposed Of
Sunil @ Pahelwan S/O Laxman Mohan Patil Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1878
Code Of Criminal Procedure, 1973-Section 313Indian Penal Code, 1860-Section 34, 300, 302, 304Evidence Act, 1872-Section 9, 134
High Courts23 Dec 2025Allowed
State Of Gujarat Vs Tukna Budhiya Das
Gujarat High Court · (2025) 12 GUJ CK 1877
Indian Penal Code, 1860-Section 302, 315, 376(2)(i)(n)Protection Of Children From Sexual Offences Act, 2012-Section 4, 5(j)((ii)(n), 6Evidence Act, 1872-Section 25, 26, 27, 45
High Courts22 Dec 2025Dismissed
State Of Gujarat Vs Vakhatsinh Saburji Chauhan
Gujarat High Court · (2025) 12 GUJ CK 1883
Code Of Criminal Procedure, 1973-Section 207, 313, 378, 378(1)(3), 386Prevention Of Corruption Act, 1988-Section 7, 13 (1)(d)(i), 13 (1)(d)(ii), 13(1)(c), 13(1)(d), 13(2), 20Indian Penal Code, 1860-Section 409
High Courts22 Dec 2025Allowed
Manishaben @ Motiben Vallabhbhai Degama Vs Dilipbhai Savjibhai Solanki & Anr
Gujarat High Court · (2025) 12 GUJ CK 1882
Motor Vehicles Act, 1988-Section 173
High Courts22 Dec 2025Partly Allowed
Jasminaben W/O Mayurbhai Dhadiya & Ors Vs Bharatbhai Arjanbhai Sarvaiya Since DECD Through Hardik Bharatbhai Sarvaiya & Anr
Gujarat High Court · (2025) 12 GUJ CK 1881
Motor Vehicles Act, 1988-Section 173
High Courts22 Dec 2025Partly Allowed
Laljibhai Dhanabhai Parmar Vs Josephbhai Simon Parmar & Anr
Gujarat High Court · (2025) 12 GUJ CK 1880
Motor Vehicles Act, 1988-Section 173
High Courts22 Dec 2025Partly Allowed
Maniben Keshubhai Parmar Vs Chakubhai Keshubhai Chudasama & Ors
Gujarat High Court · (2025) 12 GUJ CK 1879
High Courts19 Dec 2025Partly Allowed
Rajmohini @ Rajmohunaben Kidiyabhai Damor Vs Shayam Harishbhai Dhokai & Ors
Gujarat High Court · (2025) 12 GUJ CK 1884
Motor Vehicles Act, 1988-Section 168, 169, 173Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995-Section 2(i)
High Courts19 Dec 2025Allowed
Thakor Rathod Nensingh Amarsinh & Anr Vs Gujarat State Road Transport Corporation
Gujarat High Court · (2025) 12 GUJ CK 1904
Motor Vehicles Act, 1988-Section 173
High Courts19 Dec 2025Dismissed
State Of Gujarat & Anr Vs Ashokkumar Surajbhan Jat
Gujarat High Court · (2025) 12 GUJ CK 1868
Limitation Act, 1963- Article 137All India Tourist Vehicle (Authorisation Or Permit) Rules, 2021- Rule 2(d)Code Of Civil Procedure, 1908-Section 114, Order 47, Order 47 Rule 1
High Courts19 Dec 2025Partly Allowed
Sandip Chhaganbhai Odedra Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1867
Constitution Of India, 1950-Article 226
High Courts18 Dec 2025Partly Allowed
Minor Vidhi Dhavalkumar Ishwarbhai Patel Vs Mukeshbhai Ranabhai Nandoliya (Deleted) & Ors
Gujarat High Court · (2025) 12 GUJ CK 1887
Code Of Civil Procedure, 1908- Order 41 Rule 27, Motor Vehicles Act, 1988-Section 173
High Courts18 Dec 2025Dismissed
State Of Gujarat Vs Hindu @ Hinduda Galabhai Solanki
Gujarat High Court · (2025) 12 GUJ CK 1890
Indian Penal Code, 1860-Section 307, 504Bombay Police Act, 1951-Section 135Code Of Criminal Procedure, 1973-Section 313, 378