High Courts17 Dec 2025Allowed
Rana Menaben Wd/O Mansukhbhai Ugarabhai & Ors Vs Mahebubsha Anvarsha Fakir & Ors.
Gujarat High Court · (2025) 12 GUJ CK 1893
Motor Vehicles Act, 1988-Section 168, 173
COURT ARCHIVE
Gujarat High Court judgments, 2025
397 judgments · page 3 of 20
High Courts17 Dec 2025Partly Allowed
United India Insurance Co Ltd Vs Sudhirkumar Ajay Pal & Ors
Gujarat High Court · (2025) 12 GUJ CK 1892
Motor Vehicles Act, 1988-Section 173
High Courts17 Dec 2025Allowed
Lalitbhai Maganbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1852
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 114, 294(b), 306, 406, 420, 506(1)
High Courts17 Dec 2025Allowed
Rameshbhai Kalubhai Baku Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1851
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120B, 406, 409, 465, 468, 471
High Courts17 Dec 2025Allowed
Lakhanbhai Govindbhai Karmur Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1850
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 70(1), 115(2), 351(3), 54
High Courts17 Dec 2025
Yasin @ Pepo S/O. Yusufbhai Sherbhai Habibani Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1849
High Courts17 Dec 2025Allowed
Sandeepraj Dhirsinh Chauhan Vs State Of Gujarat & Anr
Gujarat High Court · (2025) 12 GUJ CK 1848
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Central Goods and Services Tax Act, 2017-Section 69(1), 132(1)(c), 132(1)(l)(i)
High Courts17 Dec 2025Allowed
Rakesh Vaishnav (Rakesh Shantidas Vaishnav) Vs Union Of India & Ors
Gujarat High Court · (2025) 12 GUJ CK 1847
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Central Goods And Services Tax Act, 2017-Section 69
High Courts17 Dec 2025Dismissed
The New India Assurance Co Ltd Vs Geetaben Devrajbhai Bhuva & Ors
Gujarat High Court · (2025) 12 GUJ CK 1846
Motor Vehicles Act, 1988-Section 173
High Courts16 Dec 2025Partly Allowed
Rachna Manan Kapadia & Ors Vs Rahul Satishbhai Choksi & Ors
Gujarat High Court · (2025) 12 GUJ CK 1911
Motor Vehicles Act, 1988-Section 173
High Courts16 Dec 2025Disposed Of
Divisional Controller Vs Ramanbhai Madhubhai Surve & Anr
Gujarat High Court · (2025) 12 GUJ CK 1910
High Courts16 Dec 2025Dismissed
Oriental Insurance Company Limited Vs Minor Rohit Mithabhai Bhabhor Throu His Father And Legal Guardian Mithabhai Zitrabhai Bhabhor & Anr
Gujarat High Court · (2025) 12 GUJ CK 1909
Motor Vehicles Act, 1988-Section 147, 149, 173
High Courts16 Dec 2025Dismissed
The New India Assurance Co Ltd Vs Minor Mahenoor Asifbhai Shaikh & Ors.
Gujarat High Court · (2025) 12 GUJ CK 1908
Motor Vehicles Act, 1988-Section 147, 149, 173
High Courts16 Dec 2025Allowed
Gautambhai @ Kano Keshubhai Makwana Thro Makvana Sangitaben Keshavbhai Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1860
Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 303, 303(2)
High Courts16 Dec 2025Allowed
Shahnavaz @ Shanu Sarvar Ansari Thro Saddamhusen Sarvar Ansari Vs Commissioner Of Police & Ors
Gujarat High Court · (2025) 12 GUJ CK 1859
Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(A)(A), 65(A)(E), 81, 98(2), 116(B)
High Courts16 Dec 2025Allowed
Yasin Ramjanbhai Miyana (Bhatti) Through Roshan Ramjan Miyana Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1858
Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Antisocial Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 303(2)
High Courts16 Dec 2025Disposed Of
Harkhaji Bhupatji Thakor Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1857
High Courts16 Dec 2025Allowed
Sanjaybhai Bhagabhai Chothabhai Chaudhary Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1856
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 64(2)(m), 308(2), 351(3)Information Technology Act, 2000-Section 67
High Courts16 Dec 2025Allowed
Arvindbhai Amaratbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1855
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 54, 108, 351(4)
High Courts16 Dec 2025Allowed
Shabir Kesar Nareja Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1854
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 303(2), 307