High Courts11 Dec 2025Disposed Of
Jay Kalpesh Masrani & Anr Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1826
COURT ARCHIVE
Gujarat High Court judgments, 2025
397 judgments · page 5 of 20
High Courts11 Dec 2025Disposed Of
S. Raghunath S/O P. Sunderrajan Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1825
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 120B, 409, 420, 465
High Courts11 Dec 2025Partly Allowed
Nareshbhai Alias Dholio Dalusinh Parmar Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1824
Code Of Criminal Procedure, 1973-Section 209, 313, 374(2)Indian Penal Code, 1860-Section 299, 300, 302, 304I, 304II, 323, 452Gujarat Police Act, 1951-Section 135
High Courts10 Dec 2025Allowed
Miteshbhai Jayeshbhai Bambhaniya Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1834
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 376(2)(n), 506(2)Bharatiya Nyaya Sanhita, 2023-Section 316(2), 318(4)
High Courts10 Dec 2025Allowed
Thakor Sagar @ Nano @ Sahil Pratapji Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1833
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2)(b), 316(2), 318(2), 319(2), 336(3), 340(2)Information Technology Act, 2000-Section 66(C), 66(D)
High Courts10 Dec 2025
Shantaram @ Pappu Rajaram Krishnarav Khamkar(Marathi) Thro Khamkar Sonal Shantaram Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1832
High Courts10 Dec 2025Dismissed
Gujarat State Road Transport Corporation Vs Becharbhai Rabhabhai & Ors
Gujarat High Court · (2025) 12 GUJ CK 1831
Motor Vehicles Act, 1988-Section 173
High Courts10 Dec 2025Disposed Of
Ravi Pandurang Kesarkar Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1830
High Courts10 Dec 2025Partly Allowed
Mohamad Hufeza Amir Shaikh Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1829
High Courts09 Dec 2025Partly Allowed
Rahimbhai Noor Mahmad Sindhi Bloch ( Makrani) Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1815
High Courts09 Dec 2025Disposed Of
Satishkumar Nyalchand Shah Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1814
High Courts09 Dec 2025Allowed
Arvindbhai Murjibhai Kariya Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1813
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 483(2)
High Courts09 Dec 2025Disposed Of
Ravirajsinh Kanaksinh Vaghela Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1812
High Courts09 Dec 2025Allowed
Chandrakant @ Chandresh Natubhai Bhailalbhai Patel Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1811
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 430(1)Indian Penal Code, 1860-Section 302
High Courts09 Dec 2025Dismissed
State Of Guajarat Vs Koli Govindbhai Gandabhai
Gujarat High Court · (2025) 12 GUJ CK 1810
Indian Penal Code, 1860-Section 376Code Of Criminal Procedure, 1973-Section 378
High Courts09 Dec 2025Dismissed
State Of Gujarat Vs Jorsingbhai Vasnabhai Damor
Gujarat High Court · (2025) 12 GUJ CK 1809
Indian Penal Code, 1860-Section 323, 324, 352, 395, 397, 452Bombay Police Act, 1951-Section 135Code Of Criminal Procedure, 1973-Section 313, 378
High Courts09 Dec 2025Dismissed
Raju @ Rajubhai Haribhai Gohel Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1808
Indian Penal Code, 1860-Section 299, 300, 302, 304, 304I, 304II, 323, 324Code Of Criminal Procedure, 1973-Section 313Gujarat Police Act, 1951-Section 135(1)
High Courts08 Dec 2025Allowed
Dimple @ Dimple Ravindra Gaekwad (Kohli) Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1823
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120(B), 420, 465, 467, 468, 471Immigration Act, 1983-Section 24, 25
High Courts08 Dec 2025Allowed
Jaydeep S/O Rameshbhai Keshaji Thakore Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1822
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 64(2)(M), 65(1), 87, 137(2)Protection Of Children From Sexual Offences Act, 2012-Section 3, 4, 5(L), 6, 8, 9(L), 10
High Courts08 Dec 2025
Vinod Bholanath @ Doda Chauhan Vs State Of Gujarat & Anr
Gujarat High Court · (2025) 12 GUJ CK 1821