COURT ARCHIVE

Gujarat High Court judgments, 2025

397 judgments · page 4 of 20

High Courts16 Dec 2025Allowed

Badal @ Kanna Surendra Sahu Vs State Of Gujarat

Gujarat High Court · (2025) 12 GUJ CK 1853

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 20(B)(ii)(C), 29

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High Courts15 Dec 2025Allowed

Mohamad Husen @ Salman @ Ziniyo Yasinbhai Saiyad Thro Pratik Kamalkant Bhagat Vs Commissioner Of Police & Ors

Gujarat High Court · (2025) 12 GUJ CK 1866

Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti Social Activities Act, 1985-Section 2(c), 3Bharatiya Nyaya Sanhita, 2023-Section 303(2)

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High Courts15 Dec 2025Allowed

Rahul @ Rajesh Chandanlal Khakhrani (Singhi) Thro Tulsi Rahulbhai Khakhrani Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 12 GUJ CK 1865

Constitution Of India, 1950-Article 21, 23(3)(b), 226, 227Gujarat Prevention Of Anti Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(a)(e), 81, 83, 98(2), 116(B)

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High Courts15 Dec 2025Allowed

Irfan @ Bana Mahamad Shekh Thru Gulamkadar Kalumiya Shekh Vs Commissioner Of Police & Ors

Gujarat High Court · (2025) 12 GUJ CK 1864

Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti Social Activities Act, 1985-Section 2(c), 3Bharatiya Nyaya Sanhita, 2023-Section 74, 115(2), 121(1), 191(1)(b), 221, 296(b), 298, 299, 302, 324(4), 329(2), 351(2)

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High Courts15 Dec 2025Allowed

Rinkukumar Balvirsinh Natthusing Bhadoriya Thro Sanjaysingh Ramnareshsingh Bhadoria Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 12 GUJ CK 1863

Constitution Of India, 1950-Article 21, 23(3)(b), 226, 227Gujarat Prevention Of Anti Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(a)(e), 98(2), 116(B)

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High Courts15 Dec 2025Allowed

Ronakkumar @ Ronako Ratansinh Bariya Through Dilipsinh Ratansinh Bariya Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 12 GUJ CK 1862

Constitution Of India, 1950-Article 21, 22(3)(B), 226, 227Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949- Section 65(a)(e), 81, 83, 116(B)

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High Courts15 Dec 2025Allowed

Jigar Pravinbhai Sarvaiya Thro Pravinbhai Gordhanbhai Sarvaiya Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 12 GUJ CK 1861

Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 303(2)

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High Courts12 Dec 2025Allowed

Ganeshram Sitaram Bhargav Thro Prakash Sitaram Bhargav Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 12 GUJ CK 1840

Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 65(A)(E), 81, 98(2), 116(B))``z`z`

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High Courts12 Dec 2025Allowed

Mohammed Harun @ Aasif Abdul Rahim Shaikh Thro Rabiya Banu Abdul Rahim Shaikh Vs Commissioner Of Poilce & Ors

Gujarat High Court · (2025) 12 GUJ CK 1839

Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 302(2)

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High Courts12 Dec 2025Allowed

Almas W/O Rizwan Dastgir Shaikh D/O Jamil Ahmed Ansari Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 12 GUJ CK 1838

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High Courts12 Dec 2025Dismissed

Kathi Bhupat Madhubhai Vs State Of Gujarat

Gujarat High Court · (2025) 12 GUJ CK 1837

Code Of Criminal Procedure, 1973-Section 397, 401

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High Courts12 Dec 2025Dismissed

State Of Gujarat Vs Himmatsinh Bhavansinh Chauhan & Anr.

Gujarat High Court · (2025) 12 GUJ CK 1836

Indian Penal Code, 1860-Section 114, 363, 366, 376Code Of Criminal Procedure, 1973-Section 378

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High Courts12 Dec 2025Dismissed

State Of Gujarat Vs Maheriya Sindhukumar Devjibhai & Ors

Gujarat High Court · (2025) 12 GUJ CK 1835

Indian Penal Code, 1860-Section 34, 302, 306, 498ACode Of Criminal Procedure, 1973-Section 154, 313, 378, 397, 401Evidence Act, 1872-Section 32(1), 60, 113A, 114(b), 114(g), 154

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High Courts11 Dec 2025Allowed

Dhavalbhaidhanubhai Pagi Thro Pagi Gitaben Dhanubhai Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 12 GUJ CK 1845

Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 296(B), 309(4), 310(2)

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High Courts11 Dec 2025Allowed

Pargatsingh @ Pagga Ajayabsingh Bharat (Sardar) Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 12 GUJ CK 1844

Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(F), 3,Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8, 8(C), 22, 22(B), 25, 29

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High Courts11 Dec 2025Allowed

Arun Kalyanprasad Bhatt Thro Premilaben Kalyanprasad Bhatt Vs Police Commissioner & Ors

Gujarat High Court · (2025) 12 GUJ CK 1843

Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 65(A)(E), 81, 83, 98(2), 116(B)

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High Courts11 Dec 2025Allowed

Hemant Jayantibhai Patel Thro Viral Shashikant Gandhi Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 12 GUJ CK 1842

Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 65(A)(E), 81, 98(2), 108, 116(B)

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High Courts11 Dec 2025Disposed Of

Motilal Hosaji Meghwal Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 12 GUJ CK 1841

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High Courts11 Dec 2025Dismissed

Tata Aig General Insurance Co. Ltd Vs Minaben Mukeshbhai Parmar & Anr

Gujarat High Court · (2025) 12 GUJ CK 1828

Motor Vehicles Act, 1988-Section 173

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High Courts11 Dec 2025

Anik Imran Shaikh Vs State Of Gujarat

Gujarat High Court · (2025) 12 GUJ CK 1827

Bharatiya Nyaya Sanhita, 2023-Section 3(5), 318(4), 319, 340Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)Code Of Criminal Procedure, 1973-Section 482

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